Showing 17116 - 17130 of 41947 judgements
04 June 2007
Supreme Court
2 pages
STATE OF M.P. Vs NISAR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000584-000584 / 2001
Diary number: 13259 / 2000
Advocates: Vs VIDYA DHAR GAUR

01 June 2007
Supreme Court
1 pages
SUKHDEV SINGH Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001049-001049 / 2005
Diary number: 18436 / 2004

01 June 2007
Supreme Court
3 pages
STATE OF HARYANA Vs SURENDER .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000618-000620 / 2001
Diary number: 4480 / 2001
Advocates: T. V. GEORGE Vs P. N. PURI

01 June 2007
Supreme Court
12 pages
D.R.,MAHARASHTRA UNI.OF HEALTH.SCIENCES Vs PARYANI MUKESH JAWAHARLAL

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003883-003883 / 2006
Diary number: 17351 / 2006
Advocates: GAURAV AGRAWAL Vs NARESH KUMAR

01 June 2007
Supreme Court
12 pages
D.R.,MAHARASHTRA UNI.OF HEALTH.SCIENCES Vs PARYANI MUKESH JAWAHARLAL

Bench: R V RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003883-003883 / 2006
Diary number: 17351 / 2006
Advocates: GAURAV AGRAWAL Vs NARESH KUMAR

31 May 2007
Supreme Court
8 pages
RAJESH KUMAR SINGH Vs HIGH COURT OF JUDICATURE OF M.P.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000321-000321 / 2001
Diary number: 5109 / 2001
Advocates: M. C. DHINGRA Vs

31 May 2007
Supreme Court
3 pages
NMAIN Vs NMAIN

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-001254-001254 / 2006
Diary number: 90214 / 2006
Advocates: K. R. SASIPRABHU Vs

30 May 2007
Supreme Court
10 pages
M/S. GOA SHIPYARD LTD. Vs BABU THOMAS

Bench: H.K. SEMA,R.V. RAVEENDRAN
Case number: C.A. No.-000851-000851 / 2005
Diary number: 1878 / 2004
Advocates: Vs LAWYER S KNIT & CO

30 May 2007
Supreme Court
4 pages
M/S. SHAKTHI SEEDS PVT. LTD. Vs DY. COMMNR. (CT)

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004649-004649 / 2002
Diary number: 1245 / 2002
Advocates: C. S. N. MOHAN RAO Vs GUNTUR PRABHAKAR

30 May 2007
Supreme Court
6 pages
STATE OF GUJARAT Vs SHAILESHBHAI MANSUKHLAL SHAH

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000038-000038 / 2001
Diary number: 14422 / 2000
Advocates: HEMANTIKA WAHI Vs RR-EX-PARTE

30 May 2007
Supreme Court
1 pages
STATE OF GUJARAT Vs RAMESHBHAI THOBHANBHAI

Case number: Crl.A. No.-000039-000039 / 2001
Diary number: 20065 / 2000
Advocates: HEMANTIKA WAHI Vs RR-EX-PARTE

29 May 2007
Supreme Court
2 pages
PUNJAB STATE ELECTRICITY BOARD Vs INDERJIT SINGH

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001255-001255 / 2007
Diary number: 19662 / 2005
Advocates: HARINDER MOHAN SINGH Vs DELHI LAW CHAMBERS

29 May 2007
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. PEPSI FOODS LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005118-005118 / 2002
Diary number: 9660 / 2002
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

28 May 2007
Supreme Court
3 pages
BYVARAPU RAJU Vs STATE OF ANDHR PRADESH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000899-000899 / 2005
Diary number: 6239 / 2004
Advocates: BIMAL ROY JAD Vs D. BHARATHI REDDY

28 May 2007
Supreme Court
7 pages
B. ARVIND KUMAR Vs GOVERNMENT OF INDIA .

Case number: C.A. No.-003540-003540 / 2002
Diary number: 1285 / 2002
Advocates: B. S. BANTHIA Vs B. V. BALARAM DAS