Showing 17086 - 17100 of 41947 judgements
20 June 2007
Supreme Court
3 pages
STATE OF U.P. Vs RAJA RAM .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001362-001362 / 2002
Diary number: 14713 / 2002
Advocates: ANUVRAT SHARMA Vs K. SARADA DEVI

20 June 2007
Supreme Court
3 pages
HAZARILAL Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000585-000585 / 2001
Diary number: 14220 / 2000
Advocates: Vs C. D. SINGH

20 June 2007
Supreme Court
3 pages
STATE OF U.P. Vs JAI PRAKASH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000635-000635 / 2001
Diary number: 5742 / 2001
Advocates: ANUVRAT SHARMA Vs

20 June 2007
Supreme Court
3 pages
DEPOT. SUPERINTENDENT H.P. CORP. LTD&ANR Vs KOLHAPUR AGRI. MARKET COMMTT. KOLHAPUR

Bench: DR. ARIJIT PASAYAT,ALTAMAS KABIR
Case number: C.A. No.-002903-002903 / 2007
Diary number: 6561 / 2005
Advocates: Vs SHIVAJI M. JADHAV

20 June 2007
Supreme Court
3 pages
STATE OF HARYANA Vs JAGAT PAUL .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000981-000982 / 2000
Diary number: 9411 / 2000
Advocates: T. V. GEORGE Vs

19 June 2007
Supreme Court
2 pages
KISHORI LAL Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001115-001115 / 1999
Diary number: 13105 / 1999
Advocates: Vs C. D. SINGH

19 June 2007
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs MEHAMUD

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: Crl.A. No.-000133-000133 / 2001
Diary number: 16953 / 2000
Advocates: RAVINDRA KESHAVRAO ADSURE Vs RR-EX-PARTE

19 June 2007
Supreme Court
4 pages
STATE OF M.P. Vs CHAMRU @ BHAGWANDAS ETC., ETC.,

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000743-000744 / 2002
Diary number: 22207 / 2001
Advocates: C. D. SINGH Vs RR-EX-PARTE

19 June 2007
Supreme Court
2 pages
KISHORI LAL Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001115-001115 / 1999
Diary number: 13105 / 1999
Advocates: Vs C. D. SINGH

15 June 2007
Supreme Court
2 pages
DAYA RAM Vs RAGHUNATH .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002900-002900 / 2007
Diary number: 27353 / 2003
Advocates: Vs SHRISH KUMAR MISRA

15 June 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, BANGALORE Vs M/S BRINDAVAN BEVERAGES (P) LTD. .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-003417-003425 / 2002
Diary number: 18165 / 2001
Advocates: B. KRISHNA PRASAD Vs K. R. SASIPRABHU

14 June 2007
Supreme Court
2 pages
DEEPAK RAJAK Vs STATE OF WEST BENGAL

Bench: DR. ARIJIT PASAYAT,B.P. SINGH
Case number: Crl.A. No.-001308-001308 / 2001
Diary number: 15199 / 2001
Advocates: ABHIJIT SENGUPTA Vs T. C. SHARMA

14 June 2007
Supreme Court
3 pages
NIRANJAN SINGH Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,B.P. SINGH
Case number: Crl.A. No.-000487-000487 / 2001
Diary number: 205 / 2001
Advocates: B. K. SATIJA Vs C. D. SINGH

14 June 2007
Supreme Court
5 pages
STATE OF PUNJAB Vs SANJIV KUMAR @ SANJU .

Bench: DR. ARIJIT PASAYAT,B.P. SINGH
Case number: Crl.A. No.-000822-000825 / 2001
Diary number: 10940 / 2001
Advocates: AJAY PAL Vs

13 June 2007
Supreme Court
5 pages
ASHOK PANDEY Vs MAYAWATI .

Bench: DR. ARIJIT PASAYAT,P.P. NAOLEKAR
Case number: W.P.(C) No.-000296-000296 / 2007
Diary number: 16220 / 2007