09 July 2007
Supreme Court
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RAMCHANDRA Vs RAJENDRA SHRIKRISHNA DESHMUKH .

Case number: SLP(C) No.-005753-005753 / 2006
Diary number: 7471 / 2006
Advocates: ANIRUDDHA P. MAYEE Vs


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CASE NO.: Special Leave Petition (civil)  5753 of 2006

PETITIONER: RAMCHANDRA

RESPONDENT: RAJENDRA SHRIKRISHNA DESHMUKH & ORS

DATE OF JUDGMENT: 09/07/2007

BENCH: S.B. SINHA & P.K. BALASUBRAMANYAN

JUDGMENT: J U D G M E N T  

P.K. BALASUBRAMANYAN, J.

       We see no reason to entertain this petition for special leave to  appeal, especially in view of the judgment we have rendered today  in Civil Appeal No. \005\005 of 2007 (arising out of Special Leave  Petition (C) No.9739 of 2005).  The suit will be tried and disposed  of afresh in the light of the directions contained therein.

The petition is dismissed.