Judgements

09 January 2008
Supreme Court
7 pages

M/S. SURYALAKSHMI COTTON MILLS LTD. Vs M/S. RAJVIR INDUSTRIES LTD. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000062-000062 / 2008
Diary number: 10444 / 2007

09 January 2008
Supreme Court
12 pages

M/S IMAGIC CREATIVE (P) LTD. Vs COMMNR.OF COMMERCIAL TAXES .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000252-000252 / 2008
Diary number: 10016 / 2007
Advocates: PUJA SHARMA Vs

09 January 2008
Supreme Court
3 pages

SURINDER SHUKLA Vs UNION OF INDIA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000250-000250 / 2008
Diary number: 10385 / 2007
Advocates: PETITIONER-IN-PERSON Vs D. S. MAHRA

09 January 2008
Supreme Court
15 pages

TAMIL NADU HOUSING BOARD Vs SEA SHORE APARTMENTS OWNERS WELFARE ASSN

Bench: C.K. THAKKER,P. SATHASIVAM
Case number: C.A. No.-007907-007913 / 2003
Diary number: 17713 / 2002
Advocates: T. HARISH KUMAR Vs K. K. MANI

09 January 2008
Supreme Court
11 pages

KANHAIYALAL Vs UNION OF INDIA

Bench: ALTAMAS KABIR,B.SUDERSHAN REDDY
Case number: Crl.A. No.-000788-000788 / 2005
Diary number: 10856 / 2005
Advocates: T. N. SINGH Vs SUSHMA SURI

09 January 2008
Supreme Court
3 pages

K.S. KRISHNA SARMA Vs KIFAYAT ALI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000187-000187 / 2008
Diary number: 24232 / 2005
Advocates: Vs ANIL KUMAR TANDALE

09 January 2008
Supreme Court
4 pages

MAZHAR HASSAN Vs GANGU SINGH .

Bench: ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-000186-000186 / 2008
Diary number: 22958 / 2005
Advocates: M. P. SHORAWALA Vs MRIDULA RAY BHARADWAJ

09 January 2008
Supreme Court
7 pages

STATE OF M.P. Vs MADHUKAR RAO

Bench: H.K.SEMA,AFTAB ALAM
Case number: C.A. No.-005196-005196 / 2001
Diary number: 11170 / 2000
Advocates: C. D. SINGH Vs

09 January 2008
Supreme Court
1 pages

ANJU SHARMA Vs BHAVUK SHARMA

Case number: T.P.(C) No.-000314-000314 / 2007
Diary number: 13028 / 2007
Advocates: Vs SARAD KUMAR SINGHANIA

09 January 2008
Supreme Court
1 pages

GUNJAN SHARMA Vs ASHUTOSH SHARMA

Case number: T.P.(C) No.-000922-000922 / 2006
Diary number: 24201 / 2006
Advocates: Vs RAJESH

09 January 2008
Supreme Court
0 pages

S.K.DUA Vs STATE OF HARYANA

Bench: C.K. THAKKER,D.K. JAIN
Case number: C.A. No.-000184-000184 / 2008
Diary number: 20603 / 2005
Advocates: ANSAR AHMAD CHAUDHARY Vs T. V. GEORGE

08 January 2008
Supreme Court
9 pages

STATE OF HARYANA Vs DINESH KUMAR

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-000084-000084 / 2008
Diary number: 2695 / 2007
Advocates: Vs SUSHIL BALWADA

08 January 2008
Supreme Court
4 pages

V. SIVA KUMAR Vs SECRETARY, MINISTRY OF DEFENCE .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002945-002945 / 2001
Diary number: 6637 / 2000
Advocates: C. K. SUCHARITA Vs Y. PRABHAKARA RAO

08 January 2008
Supreme Court
23 pages

ASHOK KUMAR SHRIVASTAVA Vs RAM LAL .

Bench: ALTAMAS KABIR,P.SATHASIVAM
Case number: C.A. No.-004968-004968 / 2007
Diary number: 28239 / 2006
Advocates: T. MAHIPAL Vs RUBY SINGH AHUJA

08 January 2008
Supreme Court
5 pages

Vs

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: /
Diary number: 6497 / 2001