UDAY GOPINATH POWALE Vs RESHA UDAY POWALE
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-002347-002347 / 2007
Diary number: 30673 / 2006
Advocates: Vs
SHANKAR DIVATE
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
I.A. NO.3/2007 in CIVIL APPEAL NO(s). 2347 OF 2007
UDAY GOPINATH POWALE ...Appellant
VERSUS
RESHA UDAY POWALE ...Respondent
O R D E R
Let the time to complete the arbitration proceedings be extended till 31st
October, 2008.
I.A. no.3/2007, application for extension of time for disposal of arbitration
proceedings, is disposed of accordingly.
......................J. (TARUN CHATTERJEE)
......................J. (H.S. BEDI)
NEW DELHI, February 4, 2008.