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12 February 2008
Supreme Court 2 pages M/S INDIAN REFRIGERATION INDUSTRIES Vs RAM RATTAN SHARMA
Case number: C.A. No.-001242-001242 / 2008 |
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12 February 2008
Supreme Court 1 pages SAMITA BHATTACHARJEE Vs KULASHEKAR BHATTACHARJEE
Case number: T.P.(C) No.-001079-001079 / 2006 |
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12 February 2008
Supreme Court 1 pages SAMITA BHATTACHARJEE Vs KULASHEKAR BHATTACHARJEE
Case number: T.P.(C) No.-001079-001079 / 2006 |
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12 February 2008
Supreme Court 1 pages BHAWARLAL Vs STATE BANK OF INDIA
Case number: C.A. No.-004188-004188 / 2001 |
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12 February 2008
Supreme Court 1 pages SOUTH EASTERN COALFIELDS LTD. Vs NATTHU LAL
Case number: C.A. No.-004951-004951 / 2001 |
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12 February 2008
Supreme Court 3 pages P.SANKARAN Vs ASSTT.COLLECTOR OF CENTRAL EXCISE
Case number: Crl.A. No.-000308-000308 / 2008 |
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12 February 2008
Supreme Court 1 pages SAMITA BHATTACHARJEE Vs KULASHEKAR BHATTACHARJEE
Case number: T.P.(C) No.-001079-001079 / 2006 |
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12 February 2008
Supreme Court 3 pages C.I.T., AHMEDABAD Vs C.A. TAKTAWAKA
Case number: C.A. No.-001252-001252 / 2008 |
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12 February 2008
Supreme Court 1 pages COMMR.OF INCOMETAX,AHMEDABAD-IV Vs C.A.TAKTAWALA
Case number: C.A. No.-001253-001253 / 2008 |
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12 February 2008
Supreme Court 2 pages BILLU Vs STATE OF PUNJAB
Case number: Crl.A. No.-000276-000276 / 2007 |
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12 February 2008
Supreme Court 1 pages EDUCATION OFFICER (PRIMARY), OSMANABAD Vs MOHAMMED .
Case number: C.A. No.-001243-001243 / 2008 |
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12 February 2008
Supreme Court 2 pages FATEH SINGH(D) TH.LRS. Vs SAHIB SINGH (D) TH.LRS.
Case number: C.A. No.-001241-001241 / 2008 |
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12 February 2008
Supreme Court 0 pages BADSHAH Vs STATE OF U.P.
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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11 February 2008
Supreme Court 2 pages SIRISIA STHAL,IMLI CHATI,MUZAFFARPUR&ORS Vs STATE OF BIHAR .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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11 February 2008
Supreme Court 3 pages M/S. INTEL DESIGN SYSTEMS (INDIA)P.LTD. Vs COMMNR. OF CUSTOMS & CENTRAL EXCISE
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |