08 February 2008
Supreme Court
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M. MUZAMIL Vs STATE OF T.N. .

Case number: C.A. No.-005831-005831 / 2006
Diary number: 31006 / 2006
Advocates: Vs T. HARISH KUMAR


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CASE NO.: Appeal (civil)  5831 of 2006

PETITIONER: M.MUZAMIL & ORS.

RESPONDENT: STATE OF T.N. & ORS.

DATE OF JUDGMENT: 08/02/2008

BENCH: S.H. KAPADIA & B. SUDERSHAN REDDY

JUDGMENT: JUDGMENT O R D E R        WITH  

CIVIL APPEAL NOS. 5832, 5833 AND 5834 OF 2006                  Having heard learned counsel on both sides we dispose of these appeals in terms  of our order dated 28.11.2007 in C.A.No. 1177 of 2006 etc. in the case of Tamil  Nadu Omni Bus Owners Association vs. State of Tamil Nadu and Another.