Showing 16021 - 16035 of 41947 judgements
11 February 2008
Supreme Court
3 pages
RAKESH Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000287-000287 / 2008
Diary number: 16506 / 2007
Advocates: RAJIV TALWAR Vs C. D. SINGH

11 February 2008
Supreme Court
3 pages
GRAM PANCHAYAT, VILLAGE KUM KALAN Vs STATE OF PUNJAB .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004145-004145 / 2001
Diary number: 10044 / 2000
Advocates: BALBIR SINGH GUPTA Vs A. P. MOHANTY

11 February 2008
Supreme Court
3 pages
M. PURNACHANDER RAO Vs NAWAB MAZAHARUDDIN KHAN (D) TH.LRS.&ORS.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001211-001211 / 2008
Diary number: 18435 / 2005
Advocates: SHAKIL AHMED SYED Vs MUKESH K. GIRI

11 February 2008
Supreme Court
1 pages
NANDKISHOR LALBHAI MEHTA Vs NEW ERA ABRICS P. LTD.

Case number: C.A. No.-001257-001257 / 2008
Diary number: 27171 / 2006
Advocates: BINA GUPTA Vs ABHIJAT P. MEDH

11 February 2008
Supreme Court
2 pages
K.V.SANGATHAN Vs RAGHUNANDAN BHARGAVA .

Case number: C.A. No.-001251-001251 / 2008
Diary number: 5515 / 2006
Advocates: S. RAJAPPA Vs E. C. AGRAWALA

11 February 2008
Supreme Court
1 pages
JAM SINGH Vs STATE OF M.P. .

Case number: C.A. No.-001283-001283 / 2008
Diary number: 25446 / 2005
Advocates: Vs B. S. BANTHIA

11 February 2008
Supreme Court
1 pages
STATE OF HARYANA Vs ANIRUDH KUMAR (D) TH:LRS

Case number: C.A. No.-001266-001266 / 2008
Diary number: 1308 / 2007
Advocates: T. V. GEORGE Vs PRASANTHI PRASAD

11 February 2008
Supreme Court
1 pages
SARASU Vs BABY P.N. .

Case number: C.A. No.-001321-001321 / 2008
Diary number: 33854 / 2006
Advocates: M. P. VINOD Vs R. SATHISH

11 February 2008
Supreme Court
2 pages
PRADEEP KUMAR JAIN Vs BUTTAN .

Case number: C.A. No.-001227-001227 / 2008
Diary number: 17217 / 2005
Advocates: Vs B. K. SATIJA

11 February 2008
Supreme Court
1 pages
AKHIL KUMAR Vs CENTRAL BUREAU OF INVESTIGATION

Case number: Crl.A. No.-000292-000292 / 2008
Diary number: 29733 / 2007
Advocates: GAURAV AGRAWAL Vs

11 February 2008
Supreme Court
1 pages
UMA MAHESHWARI Vs K. SANKAR RAO

Case number: T.P.(C) No.-000489-000489 / 2005
Diary number: 11601 / 2005
Advocates: Vs B. K. SATIJA

11 February 2008
Supreme Court
1 pages
SANTOKH SINGH Vs OM PRAKASH SINGH YADAV

Case number: CONMT.PET.(C) No.-000279-000279 / 2007
Diary number: 27554 / 2007
Advocates: Vs MONA K. RAJVANSHI

11 February 2008
Supreme Court
1 pages
UNION OF INDIA Vs PERAYAM SUBHASH .

Case number: C.A. No.-001246-001247 / 2008
Diary number: 18287 / 2007
Advocates: B. KRISHNA PRASAD Vs

11 February 2008
Supreme Court
1 pages
Vishamber Sunderdas Badlani & Anr Vs Indian Bank & Ors.

Case number: Appeal (civil) D34104 of 2007

08 February 2008
Supreme Court
3 pages
UNION OF INDIA Vs S.KRISHNAN

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001103-001103 / 2008
Diary number: 12832 / 2006
Advocates: D. S. MAHRA Vs NARESH KUMAR