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12 February 2008
Supreme Court 6 pages BASIC EDUCATION BOARD, U.P. Vs UPENDRA RAI .
Bench: H. K. SEMA,MARKANDEY KATJU |
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12 February 2008
Supreme Court 7 pages NEW INDIAN INSURANCE COMPANY Vs DARSHANA DEVI .
Case number: C.A. No.-001232-001232 / 2008 |
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12 February 2008
Supreme Court 7 pages L.I.C. OF INDIA Vs RETIRED L.I.C. OFFICERS ASSN. .
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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12 February 2008
Supreme Court 7 pages NEW INDIAN INSURANCE COMPANY Vs DARSHANA DEVI .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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12 February 2008
Supreme Court 5 pages BALU @ BAKTHAVATCHALU Vs STATE OF TAMIL NADU
Bench: S.B. SINHA,V.S. SIRPURKAR |
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12 February 2008
Supreme Court 4 pages STATE OF M.P. Vs HAZARILAL
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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12 February 2008
Supreme Court 6 pages PATINHARE PURAYIL NABEESUMMA Vs MINIYATAN ZACHARIAS
Bench: S.B. SINHA,V.S. SIRPURKAR |
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12 February 2008
Supreme Court 5 pages BHANWAR SINGH Vs PURAN .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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12 February 2008
Supreme Court 2 pages BOKKA SUBBA RAO Vs KUKKALA BALAKRISHNA .
Bench: TARUN CHATTERJEE,DALVEER BHANDARI |
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12 February 2008
Supreme Court 7 pages JAGADEESH Vs STATE OF KARNATAKA .
Bench: TARUN CHATTERJEE,AFTAB ALAM |
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12 February 2008
Supreme Court 2 pages ASHOK KUMAR Vs SUKHWANT SINGH
Case number: C.A. No.-001244-001244 / 2008 |
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12 February 2008
Supreme Court 1 pages HOUSING & URBAN DEVELOPMENT CORPN. LTD. Vs LEELA HOTELS LTD.
Case number: C.A. No.-001094-001094 / 2006 |
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12 February 2008
Supreme Court 2 pages K. SELVARAJ Vs NEELI VISWANATHA CHETTY (D) BY LRS.
Case number: C.A. No.-001360-001363 / 2001 |
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12 February 2008
Supreme Court 1 pages BABULAL DHOLPURIA Vs UNION OF INDIA .
Case number: C.A. No.-006622-006622 / 2001 |
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12 February 2008
Supreme Court 2 pages Z. AJEESUDEEN Vs UNION OF INDIA
Case number: C.A. No.-001256-001256 / 2008 |