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15 February 2008
Supreme Court 3 pages K. KRISHNA KUMAR Vs DEBTS RECOVERY TRIBUNAL, ERNAKULAM
Case number: C.A. No.-001328-001328 / 2008 |
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15 February 2008
Supreme Court 37 pages K.MANJUSREE ETC. Vs STATE OF A.P
Case number: C.A. No.-001313-001313 / 2008 |
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15 February 2008
Supreme Court 1 pages Radha S. Singh & Ors Vs State of U.P. & Anr
Case number: Transfer Petition (crl.) 171 of 2007 |
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15 February 2008
Supreme Court 1 pages BASWANAPPA PATIL Vs SIVAKUMAR PTAIL & ANR
Case number: Transfer Petition (crl.) 307-308 of 2007 |
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15 February 2008
Supreme Court 1 pages VIRENDER AGGARWAL Vs M/S. KHAITAN ELECTRICALS LTD
Case number: Transfer Petition (crl.) 311 of 2007 |
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14 February 2008
Supreme Court 0 pages RAMESH DASS Vs RAGHU NATH
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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14 February 2008
Supreme Court 3 pages FORBES FORBES CAMPBELL & CO. LTD. Vs BOARD OF TRUSTEES, PORT OF BOMBAY
Case number: C.A. No.-002134-002134 / 2006 |
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14 February 2008
Supreme Court 4 pages RAJASTHAN KRISHI VISHVA VIDHYALAYA Vs DEVI SINGH
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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14 February 2008
Supreme Court 5 pages COMMR.OF CUSTOMS,CENTRAL EXERCISE,NOIDA Vs M/S PUNJAB FIBRES LTD.,NOIDA
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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14 February 2008
Supreme Court 1 pages M/S. GOODEARTH STEELS PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, KANPUR
Case number: C.A. No.-000699-000700 / 2006 |
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14 February 2008
Supreme Court 5 pages STATE OF JHARKHAND Vs BIJAY KUMAR
Bench: S.B. SINHA,V.S. SIRPURKAR |
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14 February 2008
Supreme Court 6 pages A. MANOHARAN Vs UNION OF INDIA .
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 February 2008
Supreme Court 8 pages BHARAT HEAVY ELECTRICALS LTD. Vs ESI CORPORATION
Bench: S.B. SINHA,V.S. SIRPURKAR |
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14 February 2008
Supreme Court 3 pages S.ANAND Vs VASUMATHI CHANDRASEKAR
Bench: S.B. SINHA,V.S. SIRPURKAR |
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14 February 2008
Supreme Court 5 pages ORIENTAL INSURANCE CO. LTD. Vs SORUMAL GOGOI .
Bench: S.B. SINHA,V.S. SIRPURKAR |