BABULAL DHOLPURIA Vs UNION OF INDIA .
Case number: C.A. No.-006622-006622 / 2001
Diary number: 2692 / 2000
Advocates: B. SUNITA RAO Vs
RACHANA JOSHI ISSAR
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CASE NO.: Appeal (civil) 6622 of 2001
PETITIONER: BABULAL DHOLPURIA
RESPONDENT: UNION OF INDIA & ORS.
DATE OF JUDGMENT: 12/02/2008
BENCH: H.K. SEMA & MARKANDEY KATJU
JUDGMENT: JUDGMENT O R D E R
CIVIL APPEAL NO. 6622 OF 2001 WITH SLP(C) No.20075-20076/2004
Heard learned counsel for the appellant at great length. We see no reason to interfere. The appeals, being devoid of merit, are, accordingly, dismissed.