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15 February 2008
Supreme Court 4 pages S.K.ALAGH Vs STATE OF U.P..
Bench: S.B. SINHA,V.S. SIRPURKAR |
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15 February 2008
Supreme Court 1 pages PRADEEP SINGH Vs GOPAL CHANDRA AGARWAL .
Case number: Crl.A. No.-000349-000349 / 2008 |
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15 February 2008
Supreme Court 3 pages UNION OF INDIA Vs DATTATRAY S/O NAMDEO MENDHEKAR .
Bench: CJI K. G. BALAKRISHNAN,C. K. THAKKER,R. V. RAVEENDRAN |
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15 February 2008
Supreme Court 6 pages B.K. MUNIRAJU Vs STATE OF KARNATAKA .
Bench: TARUN CHATTERJEE,P. SATHASIVAM |
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15 February 2008
Supreme Court 1 pages NATIONAL INSURANCE CO.LTD. Vs MOST.MINA MISHRA
Case number: C.A. No.-001350-001350 / 2008 |
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15 February 2008
Supreme Court 1 pages BHIM PRASAD Vs STATE OF BIHAR
Case number: Crl.A. No.-000329-000329 / 2008 |
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15 February 2008
Supreme Court 1 pages K. KRISHNA KUMAR Vs DEBTS RECOVERY TRIBUNAL, ERNAKULAM
Case number: C.A. No.-001328-001328 / 2008 |
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15 February 2008
Supreme Court 1 pages VASUDEV P. HANJI Vs ASHOK SHIVALINGAPPA HUMBARWADI .
Case number: C.A. No.-001338-001338 / 2008 |
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15 February 2008
Supreme Court 1 pages M/S. SURITI & COMPANY Vs STATE OF H.P. .
Case number: C.A. No.-001339-001339 / 2008 |
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15 February 2008
Supreme Court 1 pages M.D.,U.P.S. E. N. SAHKARI S.LTD Vs DEV PRAKASH TEWARI .
Case number: C.A. No.-001340-001340 / 2008 |
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15 February 2008
Supreme Court 1 pages PANKAJ KARMAKAR Vs BENGAL AMBUJA HOUSING DEV.LTD. .
Case number: C.A. No.-001341-001342 / 2008 |
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15 February 2008
Supreme Court 2 pages JAYASINGH Vs STATE BY INSPECTOR OF POLICE
Case number: Crl.A. No.-000318-000318 / 2008 |
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15 February 2008
Supreme Court 1 pages MOHAN LAL Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000320-000323 / 2008 |
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15 February 2008
Supreme Court 1 pages IMAAN MUSLIM EDU. MINORITY TRUST Vs STATE OF GUJARAT
Case number: C.A. No.-001329-001329 / 2008 |
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15 February 2008
Supreme Court 1 pages STATE OF PUNJAB Vs BALWINDER SINGH
Case number: C.A. No.-001331-001331 / 2008 |