Showing 15646 - 15660 of 41947 judgements
07 March 2008
Supreme Court
1 pages
Shiv Raj Bhakhari Vs Sona Bandhu & Anr

Case number: Transfer Petition (crl.) 21 of 2005

07 March 2008
Supreme Court
1 pages
Worldcom Multimedia & Ors Vs Arvind Kumar

Case number: Transfer Petition (crl.) 91 of 2006

07 March 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs M/S. SUNKESHWAR HOSIERY INDUSTRY

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001816-001816 / 2008
Diary number: 3232 / 2007
Advocates: SANJAY JAIN Vs

07 March 2008
Supreme Court
19 pages
GAUTAM SARUP Vs LEELA JETLY

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001808-001808 / 2008
Diary number: 25175 / 2006
Advocates: Vs ASHOK MATHUR

07 March 2008
Supreme Court
19 pages
PERIYAR & PAREEKANNI RUBBERS LTD. Vs STATE OF KERALA

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001804-001807 / 2008
Diary number: 18524 / 2004
Advocates: M. P. VINOD Vs R. SATHISH

07 March 2008
Supreme Court
18 pages
PRAMOD KUMAR Vs U.P.SEC.EDUCATION SERVICES COM. .

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-002568-002568 / 2006
Diary number: 23654 / 2004
Advocates: R. C. KAUSHIK Vs T. N. SINGH

07 March 2008
Supreme Court
22 pages
NISHAN SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000325-000325 / 2007
Diary number: 18854 / 2006
Advocates: UMA DATTA Vs KULDIP SINGH

07 March 2008
Supreme Court
3 pages
M/S. GEO TECH FOUNDATIONS & CONSTRUCTION Vs COMMNR. OF CENTRAL EXCISE, PUNE

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005305-005305 / 2005
Diary number: 14429 / 2005
Advocates: ROMY CHACKO Vs B. KRISHNA PRASAD

07 March 2008
Supreme Court
5 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. DUGAR TETENAL INDIA LTD.

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-004055-004055 / 2002
Diary number: 10262 / 2002
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

07 March 2008
Supreme Court
4 pages
P.B. KRISHNAKUTTY NAIR Vs REGIONAL DIRECTOR, E.S.I.CORPORATION&ANR

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-006497-006497 / 2001
Diary number: 4205 / 2001
Advocates: MALINI PODUVAL Vs V. J. FRANCIS

07 March 2008
Supreme Court
3 pages
STATE OF HARYANA Vs M/S SAMTEL INDIA LTD.

Case number: C.A. No.-001817-001817 / 2008
Diary number: 37331 / 2007
Advocates: T. V. GEORGE Vs PRAVEEN KUMAR

07 March 2008
Supreme Court
6 pages
STATE OF PUNJAB & ORS. ETC. ETC. Vs M/S PERFECT SYNTHETICS ETC. ETC.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001072-001072 / 2008
Diary number: 25943 / 2006
Advocates: Vs M. P. DEVANATH

07 March 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs M/S. SUNKESHWAR HOSIERY INDUSTRY

Case number: C.A. No.-001816-001816 / 2008
Diary number: 3232 / 2007
Advocates: SANJAY JAIN Vs

07 March 2008
Supreme Court
2 pages
M/S TEXMACO LTD. CEMENT DIVISION Vs A.S. NARASIMHAM

Case number: C.A. No.-001815-001815 / 2008
Diary number: 26325 / 2005
Advocates: SHALLY BHASIN Vs D. MAHESH BABU

07 March 2008
Supreme Court
1 pages
DEO NARAYAN YADAV Vs MD. JAINUL ABEDDIN @ MD. JAINUL .

Case number: C.A. No.-001838-001838 / 2008
Diary number: 3104 / 2006
Advocates: GAURAV AGRAWAL Vs NAFIS A. SIDDIQUI