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07 March 2008
Supreme Court 1 pages Shiv Raj Bhakhari Vs Sona Bandhu & Anr
Case number: Transfer Petition (crl.) 21 of 2005 |
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07 March 2008
Supreme Court 1 pages Worldcom Multimedia & Ors Vs Arvind Kumar
Case number: Transfer Petition (crl.) 91 of 2006 |
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07 March 2008
Supreme Court 1 pages STATE OF PUNJAB Vs M/S. SUNKESHWAR HOSIERY INDUSTRY
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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07 March 2008
Supreme Court 19 pages GAUTAM SARUP Vs LEELA JETLY
Bench: S.B. SINHA,V.S. SIRPURKAR, , , |
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07 March 2008
Supreme Court 19 pages PERIYAR & PAREEKANNI RUBBERS LTD. Vs STATE OF KERALA
Bench: S.B. SINHA,HARJIT SINGH BEDI, , , |
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07 March 2008
Supreme Court 18 pages PRAMOD KUMAR Vs U.P.SEC.EDUCATION SERVICES COM. .
Bench: S.B. SINHA,HARJIT SINGH BEDI, , , |
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07 March 2008
Supreme Court 22 pages NISHAN SINGH Vs STATE OF PUNJAB
Bench: S.B. SINHA,HARJIT SINGH BEDI, , , |
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07 March 2008
Supreme Court 3 pages M/S. GEO TECH FOUNDATIONS & CONSTRUCTION Vs COMMNR. OF CENTRAL EXCISE, PUNE
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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07 March 2008
Supreme Court 5 pages COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. DUGAR TETENAL INDIA LTD.
Bench: ASHOK BHAN,DALVEER BHANDARI |
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07 March 2008
Supreme Court 4 pages P.B. KRISHNAKUTTY NAIR Vs REGIONAL DIRECTOR, E.S.I.CORPORATION&ANR
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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07 March 2008
Supreme Court 3 pages STATE OF HARYANA Vs M/S SAMTEL INDIA LTD.
Case number: C.A. No.-001817-001817 / 2008 |
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07 March 2008
Supreme Court 6 pages STATE OF PUNJAB & ORS. ETC. ETC. Vs M/S PERFECT SYNTHETICS ETC. ETC.
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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07 March 2008
Supreme Court 1 pages STATE OF PUNJAB Vs M/S. SUNKESHWAR HOSIERY INDUSTRY
Case number: C.A. No.-001816-001816 / 2008 |
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07 March 2008
Supreme Court 2 pages M/S TEXMACO LTD. CEMENT DIVISION Vs A.S. NARASIMHAM
Case number: C.A. No.-001815-001815 / 2008 |
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07 March 2008
Supreme Court 1 pages DEO NARAYAN YADAV Vs MD. JAINUL ABEDDIN @ MD. JAINUL .
Case number: C.A. No.-001838-001838 / 2008 |