STATE OF PUNJAB Vs M/S. SUNKESHWAR HOSIERY INDUSTRY
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001816-001816 / 2008
Diary number: 3232 / 2007
Advocates: SANJAY JAIN Vs
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CASE NO.: Appeal (civil) 1816 of 2008
PETITIONER: State of Punjab & Ors
RESPONDENT: M/s. Sankeshwar Hosiery Industry
DATE OF JUDGMENT: 07/03/2008
BENCH: S.H. Kapadia & B. Sudershan Reddy
JUDGMENT: J U D G M E N T REPORTABLE
CIVIL APPEAL NO. 1816 OF 2008 [Arising out of S.L.P. (CIVIL) NO.7649 of 2007]
KAPADIA, J.
Leave granted.
In view of our decision in the case of State of Punjab & Others etc. etc. v. M/s. Perfect Synthetics etc. etc. \026 Civil Appeal No.1072 of 2008, the civil appeal is dismissed with no order as to costs.