Judgements

05 March 2008
Supreme Court
11 pages

GOWRISHANKARA SWAMIGALU Vs STATE OF KARNATAKA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000568-000569 / 2004
Diary number: 4590 / 2004
Advocates: RAJESH MAHALE Vs

05 March 2008
Supreme Court
11 pages

ANIMIREDDY VENKATA RAMANA Vs PUBLIC PROSECUTOR, H.C. OF A.P.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000917-000917 / 2006
Diary number: 21913 / 2006
Advocates: Y. RAJA GOPALA RAO Vs

05 March 2008
Supreme Court
5 pages

M/S. LOHIA SHEET PRODUCTS Vs COMMNR. OF CUSTOMS, N.DELHI

Bench: ASHOK BHAN,J.M. PANCHAL
Case number: C.A. No.-002411-002411 / 2002
Diary number: 5115 / 2002
Advocates: TARA CHANDRA SHARMA Vs B. KRISHNA PRASAD

05 March 2008
Supreme Court
1 pages

REGIONAL ENGINEERING COLLEGE,KURUKSHETRA Vs KARNA SINGH SAINI .

Case number: C.A. No.-008197-008197 / 2001
Diary number: 7295 / 2001
Advocates: S. SRINIVASAN Vs MEERA MATHUR

05 March 2008
Supreme Court
3 pages

STEEL AUTHORITY OF INDIA LTD. . Vs DEBU LAL MAHATO AND ORS.

Case number: C.A. No.-001774-001774 / 2008
Diary number: 2102 / 2007
Advocates: SUNIL KUMAR JAIN Vs MANISH KUMAR SARAN

05 March 2008
Supreme Court
2 pages

M/S. FIRST FLIGHT COURIERS LTD. Vs MADAN LAL

Case number: C.A. No.-001818-001818 / 2008
Diary number: 3473 / 2006
Advocates: PRAVEEN JAIN Vs S. N. BHAT

04 March 2008
Supreme Court
2 pages

ASSTT. COMMNR., INCOME TAX, SURAT Vs SURAT CITY GYMKHANA

Case number: C.A. No.-004305-004306 / 2002
Diary number: 12984 / 2001
Advocates: B. V. BALARAM DAS Vs HARESH RAICHURA

04 March 2008
Supreme Court
2 pages

PRITHVI RAM Vs MALOOK SINGH

Case number: C.A. No.-001726-001726 / 2008
Diary number: 7567 / 2006
Advocates: K. K. MOHAN Vs R. C. KAUSHIK

04 March 2008
Supreme Court
10 pages

DURGA GRAM UDYOG SAMITI(REGD.) Vs STATE OF PUNJAB .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: SLP(C) No.-001380-001380 / 2002
Diary number: 724 / 2002

04 March 2008
Supreme Court
6 pages

P.SWAROOPA RANI Vs M.HARI NARAYANA @ HARI BABU

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001734-001734 / 2008
Diary number: 23236 / 2006
Advocates: M. VIJAYA BHASKAR Vs Y. RAJA GOPALA RAO

04 March 2008
Supreme Court
6 pages

PANCHAM CHAND Vs STATE OF HIMACHAL PRADESH .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001732-001732 / 2008
Diary number: 28054 / 2005
Advocates: YASH PAL DHINGRA Vs

04 March 2008
Supreme Court
5 pages

SARDARI Vs SUSHIL KUMAR .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001733-001733 / 2008
Diary number: 15887 / 2004
Advocates: SHALU SHARMA Vs M. K. DUA

04 March 2008
Supreme Court
3 pages

MUKESH KUMAR BADONI Vs STATE OF PUNJAB .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001731-001731 / 2008
Diary number: 25855 / 2003
Advocates: V. SIVASUBRAMANIAN Vs AJAY PAL

04 March 2008
Supreme Court
5 pages

COMMNR. OF CENTRAL EXCISE, T.N. Vs M/S VINAYAGA BODY BUILDING INDUS. LTD.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002833-002833 / 2006
Diary number: 8952 / 2006
Advocates: Vs V. N. RAGHUPATHY

04 March 2008
Supreme Court
4 pages

GANPATBHAI MAHIJIBHAI SOLANKI Vs STATE OF GUJARAT .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001727-001727 / 2008
Diary number: 2991 / 2007
Advocates: ANIRUDDHA P. MAYEE Vs