Showing 15661 - 15675 of 41947 judgements
07 March 2008
Supreme Court
3 pages
YOGESH RAMCHANDRA NAIKWADI Vs THE STATE OF MAHARASHTRA

Bench: CJI K. G. BALAKRISHNAN,R. V. RAVEENDRAN
Case number: C.A. No.-002079-002079 / 2008
Diary number: 11299 / 2006
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

05 March 2008
Supreme Court
0 pages
UNION OF INDIA Vs GANESH PRASAD SHARMA

Case number: C.A. No.-001843-001843 / 2008
Diary number: 15232 / 2006
Advocates: V. K. VERMA Vs BHASKAR Y. KULKARNI

05 March 2008
Supreme Court
1 pages
M/S. COVENTRY METAL PVT. LTD., JAIPUR Vs M/S. A. MUKHERJEE .

Case number: SLP(C) No.-007903-007903 / 2007
Diary number: 7008 / 2007
Advocates: Vs K. L. JANJANI

05 March 2008
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. GURDASPUR DISTILLERY

Case number: C.A. No.-004270-004270 / 2002
Diary number: 12000 / 2002
Advocates: B. V. BALARAM DAS Vs SURUCHII AGGARWAL

05 March 2008
Supreme Court
12 pages
H.P. STATE ELECTRICITY BOARD Vs RANJEET SINGH

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-007056-007065 / 2001
Diary number: 6075 / 1999
Advocates: NARESH K. SHARMA Vs M. C. DHINGRA

05 March 2008
Supreme Court
4 pages
SUBODH KR. JAISWAL Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-001776-001776 / 2008
Diary number: 16725 / 2006
Advocates: Vs K. RAJEEV

05 March 2008
Supreme Court
6 pages
TANUSREE BASU Vs ISHANI PRASAD BASU &ORS.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001767-001767 / 2008
Diary number: 18949 / 2007
Advocates: RANJAN MUKHERJEE Vs FOX MANDAL & CO.

05 March 2008
Supreme Court
3 pages
DHANANJAY MALIK Vs STATE OF UTTARANCHAL .

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-001771-001771 / 2008
Diary number: 1370 / 2006
Advocates: LALITA KAUSHIK Vs INDRA SAWHNEY

05 March 2008
Supreme Court
9 pages
M/S BHARJATIYA STEEL INDUSTRIES Vs COMMISSIONER, SALES TAX, U.P.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001768-001768 / 2008
Diary number: 13616 / 2004
Advocates: PRATIBHA JAIN Vs GUNNAM VENKATESWARA RAO

05 March 2008
Supreme Court
5 pages
CHAIRMAN & MD V.S.P. Vs GOPARAJU SRI PRABHAKARA HARI BABU.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001770-001770 / 2008
Diary number: 17864 / 2005
Advocates: K J JOHN AND CO Vs K. RAJEEV

05 March 2008
Supreme Court
4 pages
SITA RAM Vs MOTI LAL NEHRU FARMERS TRAINING INST.,UP

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001769-001769 / 2008
Diary number: 17956 / 2005
Advocates: BHARAT SANGAL Vs K J JOHN AND CO

05 March 2008
Supreme Court
4 pages
G.M. HARYANA ROADWAYS Vs JAI BHAGWAN

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: SLP(C) No.-023385-023385 / 2004
Diary number: 20052 / 2004
Advocates: T. V. GEORGE Vs

05 March 2008
Supreme Court
5 pages
R.RAJESHWARI Vs H.N.JAGADISH

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000442-000442 / 2008
Diary number: 11335 / 2006
Advocates: S. N. BHAT Vs P. NARASIMHAN

05 March 2008
Supreme Court
9 pages
METRO RAILWAY Vs TOLLYGUNGE CLUB LTD.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: R.P.(C) No.-000044-000044 / 2005
Diary number: 27795 / 2004

05 March 2008
Supreme Court
7 pages
BHARAT COKING COAL LTD Vs M/S.ANNAPURNA CONST.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-005647-005648 / 1997
Diary number: 11825 / 1997
Advocates: Vs SHARMILA UPADHYAY