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25 March 2008
Supreme Court 1 pages NEW TOBACCO COMPANY LTD Vs U.O.I. & ORS
Case number: Transfer Case (civil) 36 of 2004 |
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24 March 2008
Supreme Court 4 pages UNION OF INDIA Vs LAISHRAM LINCOLA SINGH @ NICOLAI
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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24 March 2008
Supreme Court 3 pages CORPORATION OF CITY OF BANGALORE Vs ZULEKHA BI .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM |
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24 March 2008
Supreme Court 15 pages CEMENT WORKERS KARAMCHARI SANGH Vs M/S JAIPUR UDYOG LTD. .
Bench: C.K.THAKKER,AFTAB ALAM |
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24 March 2008
Supreme Court 4 pages KARNAL IMPROVEMENT TRUST Vs SUMITRA DEVI (DEAD)BY LRS. .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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24 March 2008
Supreme Court 36 pages STATE OF MAHARASHTRA Vs MADHUKAR WAMANRAO SMARTH ETC.
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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24 March 2008
Supreme Court 3 pages TATA CHEMICALS LTD. Vs UNION OF INDIA .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM |
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24 March 2008
Supreme Court 6 pages THE DRUGS INSPECTOR Vs M/S. FIZIKEN LAB. PVT. TLD.
Bench: A.K.MATHUR,ALTAMAS KABIR |
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24 March 2008
Supreme Court 1 pages STATE OF HARYANA Vs VEER PARKASH
Case number: C.A. No.-002147-002147 / 2008 |
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24 March 2008
Supreme Court 2 pages UNION OF INDIA Vs P.S.DAYAL PRASAD
Case number: C.A. No.-002077-002077 / 2008 |
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24 March 2008
Supreme Court 1 pages S.MAMATHA Vs BATHI KOTESWARA RAO
Case number: T.P.(C) No.-000269-000269 / 2007 |
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24 March 2008
Supreme Court 1 pages PAYAL BIDANI Vs SUMIT BIDANI
Case number: T.P.(C) No.-000652-000652 / 2007 |
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24 March 2008
Supreme Court 1 pages COMMISSIONER OF CENTRAL EXCISE,BHAVNAGAR Vs M/S VELJI P. & SONS (AGENCIES) LTD.
Case number: C.A. No.-002429-002430 / 2008 |
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24 March 2008
Supreme Court 1 pages L.N.Agarwal Vs Meerajuddin N.Patel etc. etc
Case number: Transfer Petition (crl.) 172 of 2007 |
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14 March 2008
Supreme Court 2 pages RAJAMMA Vs THIMMAKKA .
Case number: C.A. No.-002034-002037 / 2008 |