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25 March 2008
Supreme Court 3 pages BHARATH METHA Vs STATE BY INSPECTOR OF POLICE CHENNAI
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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25 March 2008
Supreme Court 3 pages STATE OF U.P. Vs PRAMOD KUMAR SHUKLA
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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25 March 2008
Supreme Court 3 pages RAM SWAROOP Vs STATE OF RAJASTHAN
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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25 March 2008
Supreme Court 2 pages M/S ORCHID EMPLOYEES'UNION Vs M/S ORCHID CHEMICALS & PHARMACEUT.LTD.
Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA |
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25 March 2008
Supreme Court 7 pages BAL KRISHNA Vs BHAGWAN DAS (DEAD) BY LRS. .
Bench: P.P. NAOLEKAR,LOKESHWAR SINGH PANTA |
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25 March 2008
Supreme Court 6 pages PROMOTEE TELECOM ENGINEERS FORUM Vs D.S.MATHUR,SEC.DEPT.OF TELE COMMUN.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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25 March 2008
Supreme Court 1 pages M/S. EMM TEX SYNTHETICS Vs OM PARKASH
Case number: C.A. No.-002088-002088 / 2008 |
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25 March 2008
Supreme Court 9 pages PRAVIN Vs STATE OF M.P.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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25 March 2008
Supreme Court 4 pages SARVSHEEL MAGO Vs STATE OF HARYANA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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25 March 2008
Supreme Court 5 pages BAVISETTI KAMESHWARA RAO @ BABAI Vs STATE OF A.P.TR.PUB.PROS.H/C OF A.P.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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25 March 2008
Supreme Court 3 pages LAXMI DEVI Vs MOHAMMAD TABBAR
Bench: S.B. SINHA,V.S. SIRPURKAR |
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25 March 2008
Supreme Court 6 pages RAJENDRA Vs STATE OF MAHARASHTRA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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25 March 2008
Supreme Court 2 pages NICOMENT INDUSTRIES LTD. Vs GOA STATE POLLUTION CONTROL BOARD .
Case number: C.A. No.-002160-002160 / 2008 |
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25 March 2008
Supreme Court 3 pages PURUSHOTTAM DAS BANGUR Vs B.MAJUMDAR SAMAJPATI & SONS HOTEL(P)LTD.
Case number: SLP(C) No.-016193-016193 / 2007 |
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25 March 2008
Supreme Court 1 pages FED.OF CENT.GOVT.SC/ST EMPLOYEES Vs KOCHI REFINERIES LTD.
Case number: C.A. No.-004290-004290 / 2007 |