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27 March 2008
Supreme Court 2 pages SUBIR KUMAR BASU Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-000607-000607 / 2008 |
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26 March 2008
Supreme Court 1 pages INDIAN RAILWAY CATERING&TOURISM CORPN.LT Vs INDIAN RAILWAY M.&M.CATERERS ASSN. &ORS.
Case number: C.A. No.-001336-001336 / 2006 |
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26 March 2008
Supreme Court 2 pages GOVERNMENT OF A.P. Vs N. SUBBARAYUDU .
Bench: H.K. SEMA,MARKANDEY KATJU |
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26 March 2008
Supreme Court 1 pages G. BORAIAH Vs NARAYANAPPA
Case number: C.A. No.-004068-004068 / 2002 |
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26 March 2008
Supreme Court 2 pages L.N. HOTA & COMPANY Vs COMMISSIONER OF INCOME TAX
Case number: C.A. No.-002101-002101 / 2008 |
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26 March 2008
Supreme Court 3 pages GOVT. OF GOA Vs M/S.A.H. JAFFAR & SONS
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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26 March 2008
Supreme Court 2 pages KANAGAVALLIAMMAL Vs R.BALASUBRAMANIAN
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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26 March 2008
Supreme Court 3 pages M.A. SATTAR Vs STATE OF A.P.
Case number: Crl.A. No.-001227-001228 / 2003 |
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26 March 2008
Supreme Court 1 pages M/S POLYMER PAPERS LTD. Vs COMMISSIONER OF CENTRAL EXCISE,FARIDABAD
Case number: C.A. No.-003640-003640 / 2002 |
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26 March 2008
Supreme Court 3 pages M/S CIPLA LTD. Vs COMMNR. OF CENTRAL EXCISE, BANGALORE
Case number: C.A. No.-005793-005793 / 2002 |
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26 March 2008
Supreme Court 2 pages MADAN MOHAN ABBOT Vs STATE OF PUNJAB
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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26 March 2008
Supreme Court 4 pages GOLLA YELUGU GOVINDU Vs STATE OF A.P
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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25 March 2008
Supreme Court 2 pages UNION OF INDIA Vs CHANDER MOHAN TRIKHA
Case number: C.A. No.-001334-001334 / 2005 |
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25 March 2008
Supreme Court 1 pages VASANTI (D) BY LRS. Vs RAMULAL (D) BY LRS. .
Case number: C.A. No.-002900-002900 / 2002 |
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25 March 2008
Supreme Court 10 pages ANATHULA SUDHAKAR Vs P.BUCHI REDDY (DEAD) BY LRS .
Bench: R. V. RAVEENDRAN,P. SATHASIVAM |