Showing 15496 - 15510 of 41947 judgements
27 March 2008
Supreme Court
2 pages
SUBIR KUMAR BASU Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000607-000607 / 2008
Diary number: 11124 / 2006
Advocates: ASHOK MATHUR Vs AVIJIT BHATTACHARJEE

26 March 2008
Supreme Court
1 pages
INDIAN RAILWAY CATERING&TOURISM CORPN.LT Vs INDIAN RAILWAY M.&M.CATERERS ASSN. &ORS.

Case number: C.A. No.-001336-001336 / 2006
Diary number: 4041 / 2006
Advocates: RUBY SINGH AHUJA Vs SUJATA KURDUKAR

26 March 2008
Supreme Court
2 pages
GOVERNMENT OF A.P. Vs N. SUBBARAYUDU .

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-003939-003941 / 2002
Diary number: 260 / 2001
Advocates: D. BHARATHI REDDY Vs NEERU VAID

26 March 2008
Supreme Court
1 pages
G. BORAIAH Vs NARAYANAPPA

Case number: C.A. No.-004068-004068 / 2002
Diary number: 10626 / 2001
Advocates: GUNTUR PRABHAKAR Vs LALITA KAUSHIK

26 March 2008
Supreme Court
2 pages
L.N. HOTA & COMPANY Vs COMMISSIONER OF INCOME TAX

Case number: C.A. No.-002101-002101 / 2008
Diary number: 29170 / 2006
Advocates: Vs D. S. MAHRA

26 March 2008
Supreme Court
3 pages
GOVT. OF GOA Vs M/S.A.H. JAFFAR & SONS

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002536-002536 / 2001
Diary number: 12755 / 2000
Advocates: B. SUNITA RAO Vs

26 March 2008
Supreme Court
2 pages
KANAGAVALLIAMMAL Vs R.BALASUBRAMANIAN

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002106-002106 / 2008
Diary number: 5093 / 2007
Advocates: SENTHIL JAGADEESAN Vs

26 March 2008
Supreme Court
3 pages
M.A. SATTAR Vs STATE OF A.P.

Case number: Crl.A. No.-001227-001228 / 2003
Diary number: 4234 / 2003
Advocates: ROHIT MINOCHA Vs D. BHARATHI REDDY

26 March 2008
Supreme Court
1 pages
M/S POLYMER PAPERS LTD. Vs COMMISSIONER OF CENTRAL EXCISE,FARIDABAD

Case number: C.A. No.-003640-003640 / 2002
Diary number: 11029 / 2002
Advocates: TARA CHANDRA SHARMA Vs B. KRISHNA PRASAD

26 March 2008
Supreme Court
3 pages
M/S CIPLA LTD. Vs COMMNR. OF CENTRAL EXCISE, BANGALORE

Case number: C.A. No.-005793-005793 / 2002
Diary number: 15001 / 2002
Advocates: V. BALACHANDRAN Vs B. V. BALARAM DAS

26 March 2008
Supreme Court
2 pages
MADAN MOHAN ABBOT Vs STATE OF PUNJAB

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: Crl.A. No.-000555-000555 / 2008
Diary number: 19701 / 2006
Advocates: VIKAS MEHTA Vs KULDIP SINGH

26 March 2008
Supreme Court
4 pages
GOLLA YELUGU GOVINDU Vs STATE OF A.P

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000556-000556 / 2008
Diary number: 1209 / 2007
Advocates: UMA DATTA Vs D. BHARATHI REDDY

25 March 2008
Supreme Court
2 pages
UNION OF INDIA Vs CHANDER MOHAN TRIKHA

Case number: C.A. No.-001334-001334 / 2005
Diary number: 23127 / 2002
Advocates: B. V. BALARAM DAS Vs ANIS AHMED KHAN

25 March 2008
Supreme Court
1 pages
VASANTI (D) BY LRS. Vs RAMULAL (D) BY LRS. .

Case number: C.A. No.-002900-002900 / 2002
Diary number: 16334 / 2001
Advocates: Vs (MRS. ) VIPIN GUPTA

25 March 2008
Supreme Court
10 pages
ANATHULA SUDHAKAR Vs P.BUCHI REDDY (DEAD) BY LRS .

Bench: R. V. RAVEENDRAN,P. SATHASIVAM
Case number: C.A. No.-006191-006191 / 2001
Diary number: 10180 / 1999
Advocates: D. MAHESH BABU Vs GUNTUR PRABHAKAR