Judgements

28 March 2008
Supreme Court
1 pages

SUHAVAN DEVI Vs STATE OF BIHAR .

Case number: C.A. No.-002356-002356 / 2008
Diary number: 4646 / 2004
Advocates: T. MAHIPAL Vs GOPAL SINGH

28 March 2008
Supreme Court
5 pages

M/S. PRACHI INDUSTRIES Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003621-003625 / 2002
Diary number: 5439 / 2002
Advocates: M. P. VINOD Vs B. V. BALARAM DAS

28 March 2008
Supreme Court
2 pages

DEORAJ TIWARI Vs COM.MANGT.SARVODAYA SHIKSHA S.I.COL.&ORS

Case number: C.A. No.-002376-002377 / 2008
Diary number: 25688 / 2004
Advocates: R. D. UPADHYAY Vs SHRISH KUMAR MISRA

28 March 2008
Supreme Court
5 pages

IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: CJI K.G. BALAKRISHNAN,DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

28 March 2008
Supreme Court
1 pages

STATE OF MANIPUR Vs TH. SAMSON SINGH .

Case number: C.A. No.-002230-002230 / 2008
Diary number: 28319 / 2006

28 March 2008
Supreme Court
3 pages

MUNICIPAL CORPN., SHIMLA Vs GOPAL MOHAN AGGARWAL .

Case number: C.A. No.-002243-002244 / 2008
Diary number: 21179 / 2005
Advocates: ANIL NAG Vs

27 March 2008
Supreme Court
2 pages

PONNUMANY @ KRISHNAN Vs V.A. MOHANAN .

Case number: C.A. No.-002151-002151 / 2008
Diary number: 28948 / 2005
Advocates: NAVEEN R. NATH Vs P. V. YOGESWARAN

27 March 2008
Supreme Court
3 pages

M/S PARAKH FOODS LTD. Vs STATE OF A.P.

Bench: P.P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000559-000559 / 2008
Diary number: 28280 / 2007
Advocates: DUA ASSOCIATES Vs D. BHARATHI REDDY

27 March 2008
Supreme Court
4 pages

POONA TIMBER MERCHANTS & SAW MILLS ASSO. Vs STATE OF MAHARASHTRA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002152-002152 / 2008
Diary number: 18508 / 2005
Advocates: P. N. PURI Vs LAWYER S KNIT & CO

27 March 2008
Supreme Court
4 pages

MUNICIPAL COUNCIL, UDAIPUR Vs MAHENDRA KUMAR

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002546-002546 / 2004
Diary number: 18750 / 2000
Advocates: SUSHIL KUMAR JAIN Vs ARUN K. SINHA

27 March 2008
Supreme Court
4 pages

SURESH KUMAR Vs STATE OF HIMACHAL PRADESH

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000560-000560 / 2008
Diary number: 20114 / 2006
Advocates: J. M. KHANNA Vs

27 March 2008
Supreme Court
2 pages

PUNJAB URBAN PLANNING & DEV.AUTHORITY Vs GURMAIL SINGH .

Case number: SLP(C) No.-002426-002426 / 2007
Diary number: 30588 / 2006
Advocates: Vs K. K. MOHAN

27 March 2008
Supreme Court
4 pages

COMMNR. OF CENTRAL EXCISE, DELHI Vs M/S. INSULATION ELECTRICAL (P) LTD.

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-005943-005943 / 2002
Diary number: 14561 / 2002
Advocates: B. V. BALARAM DAS Vs UMA DATTA

27 March 2008
Supreme Court
3 pages

HIMALAYAN INSTITUTE HOSPITAL TRUST Vs MOHIT KUMAR .

Case number: C.A. No.-002159-002159 / 2008
Diary number: 34030 / 2006
Advocates: PRASHANT CHAUDHARY Vs RESPONDENT-IN-PERSON

27 March 2008
Supreme Court
1 pages

STATE OF ANDHRA PRADESH Vs M/S. REPUTE PLASTIC COLOURS LTD.

Case number: C.A. No.-006102-006104 / 2002
Diary number: 22548 / 2001
Advocates: GUNTUR PRABHAKAR Vs NEERU VAID