|
31 March 2008
Supreme Court 2 pages Union of India & Ors Vs Kashiswar Jana
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
31 March 2008
Supreme Court 1 pages Kottakkal Educational & Charitable Trust Vs State of Kerala
Case number: Appeal (civil) 18837 of 2008 |
|
31 March 2008
Supreme Court 5 pages NATIONAL INSURANCE CO. LTD. Vs GEETA BHAT .
Bench: S.B. SINHA,V.S. SIRPURKAR |
|
31 March 2008
Supreme Court 5 pages B.S.N.L. LTD. Vs BHUPENDER MINHAS .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
31 March 2008
Supreme Court 8 pages SHIVAPPA Vs STATE OF KARNATAKA
Bench: S.B. SINHA,HARJIT SINGH BEDI |
|
31 March 2008
Supreme Court 3 pages DIRECTOR, HORTICULTURE PUNJAB Vs JAGJIVAN PARSHAD
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM |
|
31 March 2008
Supreme Court 17 pages MAHALAKSHMI SUGAR MILLS CO.LTD. Vs UNION OF INDIA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
|
31 March 2008
Supreme Court 7 pages UCO BANK Vs RAJINDER LAL CAPOOR
Bench: S.B. SINHA,MARKANDEY KATJU |
|
31 March 2008
Supreme Court 4 pages COLLECTOR & DIST. MAGISTRATE Vs S. SULTAN
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
31 March 2008
Supreme Court 2 pages NIRMAL CHANDRA SINHA Vs UNION OF INDIA .
Bench: H. K. SEMA,MARKANDEY KATJU |
|
28 March 2008
Supreme Court 6 pages STATE OF HIMACHAL PRADESH Vs RAVINDER SINGH
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
28 March 2008
Supreme Court 4 pages M/S.MALNAD ARECA PROCESSING&MKTG. LTD. Vs DY.C.C.T., ASSESSMENT .
Bench: DR. ARIJIT PASAYAT,D.K. JAIN |
|
28 March 2008
Supreme Court 16 pages M/S S.S.& COMPANY Vs ORISSA MINING CORP.LTD.
Bench: H.K.SEMA,AFTAB ALAM |
|
28 March 2008
Supreme Court 6 pages NIRMAL KANTA(DEAD) THROUGH LRS. Vs ASHOK KUMAR
Bench: C.K. THAKKER,ALTAMAS KABIR |
|
28 March 2008
Supreme Court 1 pages CHAMAN LAL Vs H.U.D.A.
Case number: C.A. No.-002186-002186 / 2008 |