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30 April 2008
Supreme Court 2 pages MANAGING DIRECTOR B.M.T.C Vs UNION OF INDIA
Case number: C.A. No.-003164-003164 / 2008 |
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30 April 2008
Supreme Court 1 pages STATE OF HARYANA Vs V.K.AGGARWAL
Case number: C.A. No.-003163-003163 / 2008 |
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30 April 2008
Supreme Court 5 pages M/S. MADRAS CREDIT & INVESTMENT LTD. Vs STATE OF KERALA
Case number: C.A. No.-008335-008336 / 2002 |
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30 April 2008
Supreme Court 3 pages M/S. SARVARAYA TEXTILES LTD. Vs COMMNR, E.P.F.C., R.O., HYDERABAD .
Case number: C.A. No.-002871-002871 / 2002 |
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30 April 2008
Supreme Court 3 pages SANJAY Vs STATE OF M.P.
Case number: Crl.A. No.-000164-000164 / 2007 |
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30 April 2008
Supreme Court 2 pages S.B.SHIKSHAN SANSTHA WADDHAMANA Vs EDUCATION OFFICER, NAGPUR .
Case number: C.A. No.-003380-003380 / 2008 |
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30 April 2008
Supreme Court 11 pages STATE OF JHARKHAND Vs ATIBIR HI-TECH PVT.LTD., GIRIDH
Case number: C.A. No.-003450-003450 / 2008 |
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29 April 2008
Supreme Court 4 pages SHRI RAM CHANDRA MISSION Vs P. RAJAGOPALACHARI
Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE |
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29 April 2008
Supreme Court 4 pages M/S. ORIENT CERAMICS & INDS. LTD. Vs COMMNR. OF CUSTOMS
Bench: ASHOK BHAN,J.M. PANCHAL |
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29 April 2008
Supreme Court 3 pages M/S. HAWKINS COOKERS LTD. Vs STATE OF KERALA
Bench: ASHOK BHAN,DALVEER BHANDARI |
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29 April 2008
Supreme Court 2 pages VIJYA KUMAR Vs SUKHDEV
Case number: C.A. No.-003039-003039 / 2008 |
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29 April 2008
Supreme Court 1 pages M/S. PENNAR PATERSON LTD. Vs M/S. SHIKSHAK SAHAKARI BANK LTD.
Case number: C.A. No.-004032-004032 / 2002 |
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29 April 2008
Supreme Court 13 pages M/S. HOLANI AUTO LINKS PVT. LTD. Vs STATE OF M.P.
Bench: C.K. THAKKER,TARUN CHATTERJEE |
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29 April 2008
Supreme Court 2 pages UDAYKUMAR PANDHARINATH JADHAV @ MUNNA Vs STATE OF MAHARASHTRA
Bench: S.B.SINHA,HARJIT SINGH BEDI |
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29 April 2008
Supreme Court 8 pages CHANDRAPPA Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000609-000609 / 2006 |