Judgements

05 May 2008
Supreme Court
7 pages

NHALIYAN MAKKIL RAVEENDRAN Vs STATE OF KERALA

Case number: Crl.A. No.-000801-000801 / 2008
Diary number: 28025 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs R. SATHISH

05 May 2008
Supreme Court
1 pages

RAKESH KUMAR Vs YASHWANTI

Case number: C.A. No.-003277-003277 / 2008
Diary number: 4155 / 2007
Advocates: ASHOK K. MAHAJAN Vs PARMANAND GAUR

05 May 2008
Supreme Court
6 pages

JALADI SUGUNA (D) TH. LRS. Vs SATYA SAI CENTRAL TRUST .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-003375-003375 / 2008
Diary number: 5403 / 2007
Advocates: Vs RAGHAVENDRA S. SRIVATSA

02 May 2008
Supreme Court
22 pages

HARENDRA SARKAR Vs STATE OF ASSAM

Case number: Crl.A. No.-000907-000907 / 2006
Diary number: 20431 / 2006
Advocates: SUMITA HAZARIKA Vs CORPORATE LAW GROUP

02 May 2008
Supreme Court
16 pages

STATE OF U.P. Vs U.P.RAJYA KHANIJ VIKAS NIGAM S.S.

Case number: C.A. No.-003202-003202 / 2008
Diary number: 23029 / 2006
Advocates: ANUVRAT SHARMA Vs

02 May 2008
Supreme Court
13 pages

STATE BANK OF INDIA Vs S.N.GOYAL

Case number: C.A. No.-004243-004244 / 2004
Diary number: 3652 / 2004
Advocates: SANJAY KAPUR Vs KRISHAN SINGH CHAUHAN

02 May 2008
Supreme Court
2 pages

STATE OF KARNATAKA Vs ASHA TRANSPORTS

Case number: C.A. No.-003278-003278 / 2008
Diary number: 26693 / 2005
Advocates: Vs VIJAY KUMAR

02 May 2008
Supreme Court
31 pages

BABULAL BADRIPRASAD VARMA Vs SURAT MUNICIPAL CORPN. .

Case number: C.A. No.-003203-003203 / 2008
Diary number: 1306 / 2007
Advocates: SUMITA HAZARIKA Vs S. C. PATEL

02 May 2008
Supreme Court
1 pages

HARYANA STATE ELECTRICITY BOARD Vs CHANDER PAL SINGH

Case number: C.A. No.-003252-003252 / 2008
Diary number: 24783 / 2005
Advocates: T. V. GEORGE Vs A. P. MOHANTY

02 May 2008
Supreme Court
2 pages

SANTOSH KUMAR PANDEY Vs PRADESHIYA INDUL.& IVEST.CORPN.OF U.P L.

Case number: C.A. No.-003251-003251 / 2008
Diary number: 25120 / 2006
Advocates: M. A. CHINNASAMY Vs AJAY SHARMA

02 May 2008
Supreme Court
2 pages

MANOJ KUMAR Vs KISHAN LAL (D) TH.LRS.

Case number: C.A. No.-003250-003250 / 2008
Diary number: 30625 / 2006

02 May 2008
Supreme Court
3 pages

UTTARANCHAL JAL VIDYUT NIGM.LTD. Vs JAIPRAKASH ASSOCIATES LTD.

Case number: C.A. No.-003381-003382 / 2008
Diary number: 20422 / 2007
Advocates: PRADEEP MISRA Vs SHARMILA UPADHYAY

02 May 2008
Supreme Court
2 pages

HAROJ ALI KHAN Vs JAHANGIR ALI KHAN .

Case number: Crl.A. No.-000790-000790 / 2008
Diary number: 8876 / 2007
Advocates: Vs P. NARASIMHAN

02 May 2008
Supreme Court
1 pages

RAJENDRA SHARMA Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000791-000791 / 2008
Diary number: 37528 / 2007
Advocates: KAILASH CHAND Vs

02 May 2008
Supreme Court
2 pages

ASHOK KUMAR Vs STATE OF BIHAR .

Case number: C.A. No.-003243-003243 / 2008
Diary number: 11978 / 2007
Advocates: KAILASH CHAND Vs GOPAL SINGH