Showing 15241 - 15255 of 41947 judgements
29 April 2008
Supreme Court
3 pages
CHANDRAKANT BADDI Vs ADDL.DIST.MAGISTRATE & POLICE COMMR.&ORS

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: Crl.A. No.-000756-000756 / 2008
Diary number: 11514 / 2007
Advocates: K. K. MANI Vs

29 April 2008
Supreme Court
2 pages
K. BIR MANGAL SINGH Vs STATE OF ARUNACHAL PRADESH .

Case number: C.A. No.-003036-003036 / 2008
Diary number: 15815 / 2006
Advocates: RAJIV MEHTA Vs ANIL SHRIVASTAV

29 April 2008
Supreme Court
3 pages
M/S. RECKITT BENCKISER (INDIA) LTD. Vs COMMISSIONER, COMMERCIAL TAXES .

Case number: C.A. No.-003083-003083 / 2008
Diary number: 6518 / 2007
Advocates: DUA ASSOCIATES Vs P. V. DINESH

29 April 2008
Supreme Court
3 pages
INTERNATIONAL SOC.,KRISHNA CONSCIOUSNESS Vs MADHU PANDIT DASA

Case number: CONMT.PET.(C) No.-000492-000492 / 2004
Diary number: 16676 / 2004

29 April 2008
Supreme Court
5 pages
M/S. ORMI TEXTILES Vs STATE OF U.P. .

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003054-003054 / 2008
Diary number: 23571 / 2006
Advocates: PRAKASH KUMAR SINGH Vs SHRISH KUMAR MISRA

29 April 2008
Supreme Court
10 pages
USHA BRECO MAZDOOR SANGH Vs MANAGEMENT OF M/S. USHA BRECO LTD.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003051-003052 / 2008
Diary number: 13194 / 2004
Advocates: AMBHOJ KUMAR SINHA Vs

29 April 2008
Supreme Court
3 pages
S. RAMA KRISHNA Vs S.RANI REDDY (D) BY HIS LRS. .

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000755-000755 / 2008
Diary number: 34146 / 2006
Advocates: GUNTUR PRABHAKAR Vs D. BHARATHI REDDY

29 April 2008
Supreme Court
10 pages
MACHINDRANATH KERNATH KASAR Vs D.S. MYLARAPPA .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003041-003041 / 2008
Diary number: 23148 / 2006

29 April 2008
Supreme Court
4 pages
MUMBAI AGRL.PRODUCE MARKET COMMITTEE&ANR Vs HINDUSTAN LEVER LIMITED

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003042-003042 / 2008
Diary number: 25192 / 2006
Advocates: RAKESH K. SHARMA Vs MANIK KARANJAWALA

29 April 2008
Supreme Court
5 pages
GOVT.OF A.P Vs K.BRAHMANANDAM .

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003043-003043 / 2008
Diary number: 26392 / 2006
Advocates: Vs G. RAMAKRISHNA PRASAD

29 April 2008
Supreme Court
5 pages
HARDEO RAI Vs SAKUNTALA DEVI .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003040-003040 / 2008
Diary number: 3759 / 2007
Advocates: T. MAHIPAL Vs GAURAV AGRAWAL

29 April 2008
Supreme Court
6 pages
JAGMOHAN SINGH Vs STATE OF PUNJAB .

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003044-003044 / 2008
Diary number: 11364 / 2007
Advocates: ASHOK K. MAHAJAN Vs C. K. SUCHARITA

29 April 2008
Supreme Court
9 pages
KAMALA Vs K.T.ESHWARA SA .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003038-003038 / 2008
Diary number: 14543 / 2007
Advocates: S. N. BHAT Vs BALAJI SRINIVASAN

29 April 2008
Supreme Court
5 pages
VISWANATHAN Vs STATE REP BY INSPECTOR OF POLICE, T.N.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000097-000097 / 2004
Diary number: 13399 / 2003
Advocates: ABHIJIT SENGUPTA Vs

29 April 2008
Supreme Court
7 pages
ORIENTAL INSURANCE CO.LTD. Vs ZAHARULNISHA .

Bench: S. B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-003055-003055 / 2008
Diary number: 26985 / 2006
Advocates: M. K. DUA Vs AMIT PAWAN