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29 April 2008
Supreme Court 3 pages CHANDRAKANT BADDI Vs ADDL.DIST.MAGISTRATE & POLICE COMMR.&ORS
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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29 April 2008
Supreme Court 2 pages K. BIR MANGAL SINGH Vs STATE OF ARUNACHAL PRADESH .
Case number: C.A. No.-003036-003036 / 2008 |
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29 April 2008
Supreme Court 3 pages M/S. RECKITT BENCKISER (INDIA) LTD. Vs COMMISSIONER, COMMERCIAL TAXES .
Case number: C.A. No.-003083-003083 / 2008 |
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29 April 2008
Supreme Court 3 pages INTERNATIONAL SOC.,KRISHNA CONSCIOUSNESS Vs MADHU PANDIT DASA
Case number: CONMT.PET.(C) No.-000492-000492 / 2004 |
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29 April 2008
Supreme Court 5 pages M/S. ORMI TEXTILES Vs STATE OF U.P. .
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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29 April 2008
Supreme Court 10 pages USHA BRECO MAZDOOR SANGH Vs MANAGEMENT OF M/S. USHA BRECO LTD.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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29 April 2008
Supreme Court 3 pages S. RAMA KRISHNA Vs S.RANI REDDY (D) BY HIS LRS. .
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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29 April 2008
Supreme Court 10 pages MACHINDRANATH KERNATH KASAR Vs D.S. MYLARAPPA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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29 April 2008
Supreme Court 4 pages MUMBAI AGRL.PRODUCE MARKET COMMITTEE&ANR Vs HINDUSTAN LEVER LIMITED
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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29 April 2008
Supreme Court 5 pages GOVT.OF A.P Vs K.BRAHMANANDAM .
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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29 April 2008
Supreme Court 5 pages HARDEO RAI Vs SAKUNTALA DEVI .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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29 April 2008
Supreme Court 6 pages JAGMOHAN SINGH Vs STATE OF PUNJAB .
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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29 April 2008
Supreme Court 9 pages KAMALA Vs K.T.ESHWARA SA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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29 April 2008
Supreme Court 5 pages VISWANATHAN Vs STATE REP BY INSPECTOR OF POLICE, T.N.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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29 April 2008
Supreme Court 7 pages ORIENTAL INSURANCE CO.LTD. Vs ZAHARULNISHA .
Bench: S. B. SINHA,LOKESHWAR SINGH PANTA |