Showing 15196 - 15210 of 41947 judgements
02 May 2008
Supreme Court
6 pages
SURACHAN CHANSRICHAWALA Vs U.O.I. .

Case number: C.A. No.-003469-003469 / 2008
Diary number: 3021 / 2006
Advocates: Vs V. K. VERMA

02 May 2008
Supreme Court
3 pages
SUBHASH CHANDER SACHDEVA Vs YOGINDER MOHAN SACHDEVA

Case number: C.A. No.-003244-003244 / 2008
Diary number: 29997 / 2007
Advocates: GARIMA PRASHAD Vs ASHWANI KUMAR

02 May 2008
Supreme Court
24 pages
M.V. JANARDHAN REDDY Vs VIJAYA BANK

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-003201-003201 / 2008
Diary number: 3284 / 2007
Advocates: C. K. SASI Vs SUDHA GUPTA

01 May 2008
Supreme Court
1 pages
JAGDISH Vs STATE OF U.P.

Case number: Crl.A. No.-000004-000004 / 2005
Diary number: 8643 / 2004
Advocates: Vs GUNNAM VENKATESWARA RAO

01 May 2008
Supreme Court
6 pages
MAN SINGH Vs STATE OF HARYANA

Case number: C.A. No.-003186-003186 / 2008
Diary number: 18271 / 2006
Advocates: KAMAL MOHAN GUPTA Vs T. V. GEORGE

01 May 2008
Supreme Court
7 pages
SUDHIR KUMAR BHALLA Vs JAGDISH CHAND

Case number: Crl.A. No.-000776-000776 / 2008
Diary number: 6679 / 2007
Advocates: ASHOK K. MAHAJAN Vs NIKHIL NAYYAR

01 May 2008
Supreme Court
1 pages
BHARAT SANCHAR NIGAM LTD. Vs BHARTI TELEVENTURES LTD.

Case number: C.A. No.-004961-004961 / 2007
Diary number: 30414 / 2007
Advocates: Vs NAVIN CHAWLA

01 May 2008
Supreme Court
21 pages
BHARAT GLASS TUBE LTD. Vs GOPAL GLASS WORKS LTD.

Case number: C.A. No.-003185-003185 / 2008
Diary number: 23789 / 2006
Advocates: PRANAB KUMAR MULLICK Vs ABHIJAT P. MEDH

01 May 2008
Supreme Court
12 pages
MAHANT DOOJ DAS(D) TR.LRS. Vs UDASIN PANCHAYATI BARA AKHARA

Case number: C.A. No.-005060-005060 / 2007
Diary number: 15133 / 2006
Advocates: MANJULA GUPTA Vs

01 May 2008
Supreme Court
5 pages
ILA VIPIN PANDYA Vs SMITA AMBALAL PATEL

Case number: C.A. No.-005735-005735 / 2005
Diary number: 9122 / 2005
Advocates: E. C. AGRAWALA Vs RESPONDENT-IN-PERSON

01 May 2008
Supreme Court
5 pages
GURUSWAMY NADAR Vs P. LAKSHMI AMMAL (D) BY LRS. .

Case number: C.A. No.-006764-006764 / 2001
Diary number: 19960 / 2000
Advocates: K J JOHN AND CO Vs S. SRINIVASAN

01 May 2008
Supreme Court
2 pages
K. JAYASEKHAR Vs SECY.TO GOVT.AGRI.&COOP.DEPTT.

Case number: C.A. No.-006559-006559 / 2002
Diary number: 7809 / 2002
Advocates: D. BHARATHI REDDY Vs T. V. GEORGE

01 May 2008
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, NEW DELHI Vs M/S. INDIA THERMIT CORPN. LTD. .

Case number: C.A. No.-008350-008354 / 2002
Diary number: 19572 / 2002
Advocates: B. V. BALARAM DAS Vs M. P. DEVANATH

01 May 2008
Supreme Court
1 pages
K.M. PRASHURAMA NAIKA Vs BASURAPPA .

Case number: C.A. No.-005147-005147 / 2002
Diary number: 9927 / 2000
Advocates: LALITA KAUSHIK Vs SUCHITRA ROY SAHA

01 May 2008
Supreme Court
1 pages
STATE OF KARNATAKA Vs GANGAIAH

Case number: C.A. No.-005165-005165 / 2002
Diary number: 728 / 2002
Advocates: Vs K. SARADA DEVI