Showing 15211 - 15225 of 41947 judgements
01 May 2008
Supreme Court
6 pages
SREE AYYANAR SPINNING & WEAVING M.LTD. Vs COMMNR. OF INCOME TAX

Case number: C.A. No.-003246-003246 / 2008
Diary number: 13708 / 2007
Advocates: RADHA RANGASWAMY Vs B. V. BALARAM DAS

01 May 2008
Supreme Court
6 pages
B. DESRAJ Vs C.I.T., SALEM

Case number: C.A. No.-003245-003245 / 2008
Diary number: 6589 / 2007
Advocates: KRISHNA KUMAR Vs B. V. BALARAM DAS

01 May 2008
Supreme Court
2 pages
PADMAKAR KRISHNARAO BHAGWATKAR Vs STATE OF MAHARASHTRA

Case number: C.A. No.-005938-005938 / 2002
Diary number: 18910 / 2001
Advocates: E. C. AGRAWALA Vs V. N. RAGHUPATHY

30 April 2008
Supreme Court
6 pages
BABU SINGH Vs RAM SAHAI @ RAM SINGH

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003124-003124 / 2008
Diary number: 9797 / 2006
Advocates: JYOTI MENDIRATTA Vs SHOBHA RAMAMOORTHY

30 April 2008
Supreme Court
6 pages
MANDALI RANGANNA & ORS. ETC. Vs MANDALI RANGANNA . ETC.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003128-003129 / 2008
Diary number: 17795 / 2007
Advocates: BALAJI SRINIVASAN Vs VIKAS MEHTA

30 April 2008
Supreme Court
15 pages
PUNJAB NATIONAL BANK BY CHAIRMAN Vs ASTAMIJA DASH

Case number: C.A. No.-003125-003125 / 2008
Diary number: 17838 / 2005

30 April 2008
Supreme Court
1 pages
NATIONAL INSURANCE CO. LTD. Vs BALBIR KAUR .

Case number: C.A. No.-005340-005340 / 2002
Diary number: 13964 / 2001
Advocates: MINAKSHI VIJ Vs MANOJ SWARUP

30 April 2008
Supreme Court
27 pages
TATA TELESERVICES LTD. Vs BHARAT SANCHAR NIGAM LTD. .

Case number: C.A. No.-005850-005850 / 2005
Diary number: 20599 / 2005
Advocates: MANIK KARANJAWALA Vs NAVIN CHAWLA

30 April 2008
Supreme Court
13 pages
M/S. RELIANCE INFOCOMM LTD. Vs BHARAT SANCHAR NIGAM LTD. .

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000936-000936 / 2006
Diary number: 3032 / 2006
Advocates: ABHIJAT P. MEDH Vs

30 April 2008
Supreme Court
8 pages
SUSHILA RAJE HOLKAR Vs COL. ANIL KAK(RETD).

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: CONMT.PET.(C) No.-000006-000006 / 2006
Diary number: 26792 / 2005
Advocates: Vs VIKAS MEHTA

30 April 2008
Supreme Court
8 pages
M/S. PUNJAB AROMATICS Vs STATE OF KERALA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003160-003160 / 2008
Diary number: 4729 / 2007
Advocates: VISHWA PAL SINGH Vs R. SATHISH

30 April 2008
Supreme Court
1 pages
M/S. EASTERN EQUIPMENT & SALES LTD. Vs ING.YASH KUMAR KHANNA

Case number: C.A. No.-003178-003178 / 2008
Diary number: 11254 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs RAJIV MEHTA

30 April 2008
Supreme Court
1 pages
UNION OF INDIA Vs K. KRISHNAN PILLAI .

Case number: C.A. No.-006589-006598 / 2002
Diary number: 13430 / 2002
Advocates: P. PARMESWARAN Vs A. RAGHUNATH

30 April 2008
Supreme Court
1 pages
VIRENDRA KUMAR SAHU Vs RAM CHANDRA YADAV

Case number: C.A. No.-006677-006677 / 2002
Diary number: 10799 / 2002
Advocates: PRASHANT KUMAR Vs RAJESH

30 April 2008
Supreme Court
2 pages
DEPTT.,TRAINING & TECH. EDUCATION Vs R.L. YADAV

Case number: C.A. No.-006682-006682 / 2002
Diary number: 9148 / 2002
Advocates: D. S. MAHRA Vs SIBO SANKAR MISHRA