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01 May 2008
Supreme Court 6 pages SREE AYYANAR SPINNING & WEAVING M.LTD. Vs COMMNR. OF INCOME TAX
Case number: C.A. No.-003246-003246 / 2008 |
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01 May 2008
Supreme Court 6 pages B. DESRAJ Vs C.I.T., SALEM
Case number: C.A. No.-003245-003245 / 2008 |
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01 May 2008
Supreme Court 2 pages PADMAKAR KRISHNARAO BHAGWATKAR Vs STATE OF MAHARASHTRA
Case number: C.A. No.-005938-005938 / 2002 |
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30 April 2008
Supreme Court 6 pages BABU SINGH Vs RAM SAHAI @ RAM SINGH
Bench: S.B. SINHA,V.S. SIRPURKAR |
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30 April 2008
Supreme Court 6 pages MANDALI RANGANNA & ORS. ETC. Vs MANDALI RANGANNA . ETC.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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30 April 2008
Supreme Court 15 pages PUNJAB NATIONAL BANK BY CHAIRMAN Vs ASTAMIJA DASH
Case number: C.A. No.-003125-003125 / 2008 |
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30 April 2008
Supreme Court 1 pages NATIONAL INSURANCE CO. LTD. Vs BALBIR KAUR .
Case number: C.A. No.-005340-005340 / 2002 |
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30 April 2008
Supreme Court 27 pages TATA TELESERVICES LTD. Vs BHARAT SANCHAR NIGAM LTD. .
Case number: C.A. No.-005850-005850 / 2005 |
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30 April 2008
Supreme Court 13 pages M/S. RELIANCE INFOCOMM LTD. Vs BHARAT SANCHAR NIGAM LTD. .
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
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30 April 2008
Supreme Court 8 pages SUSHILA RAJE HOLKAR Vs COL. ANIL KAK(RETD).
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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30 April 2008
Supreme Court 8 pages M/S. PUNJAB AROMATICS Vs STATE OF KERALA
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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30 April 2008
Supreme Court 1 pages M/S. EASTERN EQUIPMENT & SALES LTD. Vs ING.YASH KUMAR KHANNA
Case number: C.A. No.-003178-003178 / 2008 |
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30 April 2008
Supreme Court 1 pages UNION OF INDIA Vs K. KRISHNAN PILLAI .
Case number: C.A. No.-006589-006598 / 2002 |
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30 April 2008
Supreme Court 1 pages VIRENDRA KUMAR SAHU Vs RAM CHANDRA YADAV
Case number: C.A. No.-006677-006677 / 2002 |
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30 April 2008
Supreme Court 2 pages DEPTT.,TRAINING & TECH. EDUCATION Vs R.L. YADAV
Case number: C.A. No.-006682-006682 / 2002 |