Showing 15256 - 15270 of 41947 judgements
29 April 2008
Supreme Court
5 pages
A.SATYANARAYANA REDDY Vs PRESIDING OFFICER, LABOUR COURT .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-003053-003053 / 2008
Diary number: 14487 / 2005
Advocates: A. SUBBA RAO Vs MOHANPRASAD MEHARIA

29 April 2008
Supreme Court
5 pages
COMMR.OF CUSTOMS, AHMEDABAD Vs GUJARAT SMALL SCALE INDUSTRIES CORPN.

Case number: C.A. No.-003084-003084 / 2008
Diary number: 24780 / 2006
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

29 April 2008
Supreme Court
2 pages
M/S. KVAVERNER JOHN BROWN ENGR.LTD. Vs ASSISTANT COMMISSIONER OF INCOME TAX

Case number: C.A. No.-003073-003073 / 2008
Diary number: 7122 / 2007
Advocates: SHILPA SINGH Vs B. V. BALARAM DAS

29 April 2008
Supreme Court
1 pages
STATE OF M.P Vs M/S M.R.CONSTRUCTION ENGERS.& CONTRATR.

Case number: C.A. No.-003194-003194 / 2008
Diary number: 1685 / 2007
Advocates: B. S. BANTHIA Vs ANNAM D. N. RAO

29 April 2008
Supreme Court
1 pages
M/S. NEW KRISHNA TENT STORE Vs BHAJAN KAUR

Case number: C.A. No.-003193-003193 / 2008
Diary number: 4859 / 2007
Advocates: JYOTI MENDIRATTA Vs P. N. PURI

29 April 2008
Supreme Court
2 pages
JAGDISH Vs STATE OF U.P.

Case number: Crl.A. No.-000004-000004 / 2005
Diary number: 8643 / 2004
Advocates: Vs GUNNAM VENKATESWARA RAO

29 April 2008
Supreme Court
3 pages
COMMISSIONER OF CUSTOMS (IMPORTS)BOMBAY Vs M/S. HICO ENTERPRISES

Bench: ARIJIT PASAYAT,P. SATHASIVAM,MUKUNDAKAM SHARMA, ,
Case number: C.A. No.-002418-002418 / 2006
Diary number: 2397 / 2006
Advocates: P. PARMESWARAN Vs PRAVEEN KUMAR

29 April 2008
Supreme Court
33 pages
KESAR SINGH Vs STATE OF HARYANA

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-000754-000754 / 2008
Diary number: 5981 / 2006
Advocates: A. P. MOHANTY Vs T. V. GEORGE

29 April 2008
Supreme Court
1 pages
Commodore Vimal Kumar & Ors Vs Ruchi Rastogi & Anr

Case number: Transfer Petition (crl.) 59 of 2007

28 April 2008
Supreme Court
11 pages
A.P.S.R.T.C. Vs K.HEMALATHA .

Case number: C.A. No.-003623-003626 / 2008
Diary number: 6593 / 2005
Advocates: Vs ANJANI AIYAGARI

28 April 2008
Supreme Court
7 pages
NARENDRA K AMIN Vs STATE OF GUJARAT

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM
Case number: Crl.A. No.-000740-000740 / 2008
Diary number: 3331 / 2008
Advocates: SHEELA GOEL Vs EJAZ MAQBOOL

28 April 2008
Supreme Court
7 pages
DINESH M.N. Vs STATE OF GUJARAT

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM
Case number: Crl.A. No.-000739-000739 / 2008
Diary number: 3586 / 2008
Advocates: GP. CAPT. KARAN SINGH BHATI Vs EJAZ MAQBOOL

28 April 2008
Supreme Court
3 pages
M.C.AGRAWAL HUF Vs M/S SAHARA INDIA .

Case number: C.A. No.-003007-003007 / 2008
Diary number: 23582 / 2007
Advocates: SANJAY KAPUR Vs SUJATA KURDUKAR

28 April 2008
Supreme Court
8 pages
YOGESH @ SACHI JAGDISH JOSHI Vs STATE OF MAHARASHTRA

Bench: S. B. SINHA,D.K. JAIN
Case number: Crl.A. No.-000744-000744 / 2008
Diary number: 24093 / 2007
Advocates: R. AYYAM PERUMAL Vs RAVINDRA KESHAVRAO ADSURE

28 April 2008
Supreme Court
8 pages
SUNEET GUPTA Vs ANIL TRILOKNATH SHARMA .

Bench: C.K. THAKKER,AFTAB ALAM
Case number: Crl.A. No.-000742-000742 / 2008
Diary number: 4292 / 2007
Advocates: KAILASH CHAND Vs KULDIP SINGH