Showing 15091 - 15105 of 41947 judgements
09 May 2008
Supreme Court
4 pages
T. THIMMAIAH Vs VENKATACHALA RAJU

Case number: C.A. No.-005195-005195 / 2001
Diary number: 7481 / 2001
Advocates: ANJANA CHANDRASHEKAR Vs G. RAMAKRISHNA PRASAD

09 May 2008
Supreme Court
8 pages
ANDHRA BANK THRO REG.MANAGER,VISAKHA. Vs I.T.-CUM-LABOUR COURT

Case number: C.A. No.-006578-006578 / 2002
Diary number: 15109 / 1998
Advocates: Vs D. MAHESH BABU

09 May 2008
Supreme Court
11 pages
UNION OF INDIA Vs BIPAD BHANJAN GAYEN

Case number: C.A. No.-003470-003470 / 2008
Diary number: 557 / 2007
Advocates: D. S. MAHRA Vs SARLA CHANDRA

09 May 2008
Supreme Court
14 pages
ASHOK KUMAR PANDEY Vs STATE OF BIHAR

Case number: C.A. No.-007770-007770 / 2001
Diary number: 10205 / 2000
Advocates: LAKSHMI RAMAN SINGH Vs GOPAL SINGH

09 May 2008
Supreme Court
9 pages
VIDYA WANTI Vs DURGA DASS

Case number: C.A. No.-003885-003885 / 2007
Diary number: 12144 / 2006

09 May 2008
Supreme Court
2 pages
VINAY KUMAR Vs NEW INDIA ASSURANCE CO.LTD.

Case number: C.A. No.-003473-003473 / 2008
Diary number: 12171 / 2007
Advocates: ARUN KUMAR BERIWAL Vs

09 May 2008
Supreme Court
17 pages
UNION OF INDIA Vs BELGACHI TEA COMPANY LTD. .

Case number: C.A. No.-008284-008285 / 2002
Diary number: 9117 / 2001
Advocates: B. V. BALARAM DAS Vs

09 May 2008
Supreme Court
14 pages
STATE OF MEGHALAYA Vs MECKEN SING N. MARAK

Case number: C.A. No.-003471-003471 / 2008
Diary number: 16029 / 2006
Advocates: RANJAN MUKHERJEE Vs RAJIV MEHTA

09 May 2008
Supreme Court
3 pages
ASHA RANI Vs UTTRANCHAL S.R.T.C.

Case number: C.A. No.-003507-003507 / 2008
Diary number: 25837 / 2003
Advocates: K. K. MOHAN Vs SANGEETA KUMAR

09 May 2008
Supreme Court
6 pages
GIRISH SINGH Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-000849-000849 / 2008
Diary number: 17849 / 2007
Advocates: JAIL PETITION Vs JATINDER KUMAR BHATIA

09 May 2008
Supreme Court
30 pages
P.S.GOPINATHAN Vs STATE OF KERALA .

Case number: C.A. No.-003477-003477 / 2008
Diary number: 27466 / 2007
Advocates: K. V. MOHAN Vs ROMY CHACKO

09 May 2008
Supreme Court
1 pages
RAVINASH KUMAR Vs CHANDRAVATI TIWARI .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-003472-003472 / 2008
Diary number: 6706 / 2007
Advocates: SANJAY KAPUR Vs

09 May 2008
Supreme Court
2 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT,S.H. KAPADIA, ,
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

08 May 2008
Supreme Court
12 pages
THOTA LAKSHMI VENKATA BALA Vs MUTTAMSETTI SEETHAMMA

Case number: C.A. No.-003407-003407 / 2008
Diary number: 5191 / 2007
Advocates: ANNAM D. N. RAO Vs

08 May 2008
Supreme Court
2 pages
NALLI SANYASI NAIDU Vs MANASA'S TRUST VIJAYANAGARAM .

Case number: C.A. No.-007362-007363 / 2002
Diary number: 13881 / 2000
Advocates: D. MAHESH BABU Vs G. RAMAKRISHNA PRASAD