Showing 15076 - 15090 of 41947 judgements
12 May 2008
Supreme Court
16 pages
MAUSAMI MOITRA GANGULI Vs JAYANTI GANGULI

Case number: C.A. No.-003500-003500 / 2008
Diary number: 17109 / 2007
Advocates: KAILASH CHAND Vs K. K. MOHAN

12 May 2008
Supreme Court
9 pages
M/S SHEIKHAR HOTELS GULMOHAR ENCLVE.&ANR Vs STATE OF U.P .

Case number: C.A. No.-003505-003505 / 2008
Diary number: 2454 / 2007
Advocates: I. B GAUR Vs CHITRA MARKANDAYA

12 May 2008
Supreme Court
2 pages
ABDUR RAB Vs LALIT NARAIN MITHILA UNIVEFSITY .

Case number: C.A. No.-003508-003508 / 2008
Diary number: 21571 / 2005
Advocates: P. NARASIMHAN Vs ANIRUDDHA P. MAYEE

12 May 2008
Supreme Court
10 pages
NEW INDIA ASSURANCE CO.LTD. Vs ROSHANBEN RAHEMANSHA FAKIR

Case number: C.A. No.-003496-003496 / 2008
Diary number: 4403 / 2007
Advocates: MEERA AGARWAL Vs K. SARADA DEVI

12 May 2008
Supreme Court
23 pages
DADU DAYALU MAHASABHA, JAIPUR (TRUST) Vs MAHANT RAM NIWAS

Case number: C.A. No.-003495-003495 / 2008
Diary number: 15884 / 2007
Advocates: PRATIBHA JAIN Vs SHREE PAL SINGH

12 May 2008
Supreme Court
8 pages
RAHIMBUX Vs STATE OF M.P.

Case number: Special Leave Petition (crl.) 2154 of 2007

12 May 2008
Supreme Court
13 pages
M/S SEEMA SILK & SAREES & ANR. Vs DIRECTORATE OF ENFORCEMENT & ORS.

Case number: Special Leave Petition (crl.) 6812 of 2007

09 May 2008
Supreme Court
1 pages
BIJU P.THOMAS Vs CHAKKAPPAN

Case number: C.A. No.-002340-002340 / 2007
Diary number: 10297 / 2007
Advocates: Vs VIJAY KUMAR

09 May 2008
Supreme Court
8 pages
COMMISSIONER OF CENTRAL EXCISE,BELGAUM Vs M/S. MYSORE KIRLOSKAR LTD.,KARNATAKA

Case number: C.A. No.-006468-006468 / 2002
Diary number: 16563 / 2002
Advocates: B. V. BALARAM DAS Vs

09 May 2008
Supreme Court
3 pages
P.S.GOPINATHAN Vs STATE OF KERALA .

Case number: C.A. No.-003477-003477 / 2008
Diary number: 27466 / 2007
Advocates: K. V. MOHAN Vs ROMY CHACKO

09 May 2008
Supreme Court
43 pages
AMERICAN HOTEL & LODGING ASSN.EDUNL.INST Vs CENTRAL BOARD OF DIRECT TAXES .

Case number: C.A. No.-003468-003468 / 2008
Diary number: 5848 / 2007
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

09 May 2008
Supreme Court
2 pages
DEVAKI Vs P. KAMALAM .

Case number: C.A. No.-003489-003489 / 2008
Diary number: 5281 / 2007
Advocates: T. G. NARAYANAN NAIR Vs

09 May 2008
Supreme Court
5 pages
K. JANARDHAN Vs UNITED INDIA INSURANCE CO. LTD.

Case number: C.A. No.-005831-005831 / 2002
Diary number: 7391 / 2002

09 May 2008
Supreme Court
11 pages
MAN MOHAN Vs MOHD.MOHINUDDIN ALI KHAN (DEAD) BY LRS.

Case number: C.A. No.-005539-005539 / 2001
Diary number: 4324 / 1999
Advocates: ANJANI AIYAGARI Vs SUDHA GUPTA

09 May 2008
Supreme Court
4 pages
MOSIRUDDIN MUNSHI Vs MD. SIRAJ .

Case number: Crl.A. No.-000852-000852 / 2008
Diary number: 29368 / 2006
Advocates: S. C. PATEL Vs SUNIL KUMAR VERMA