Showing 166 - 180 of 41947 judgements
11 February 2020
Supreme Court
36 pages
SAKKUBAI ETC. ETC. Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001443-001456 / 2020
Diary number: 14197 / 2015
Advocates: RAJESH MAHALE Vs

11 February 2020
Supreme Court
37 pages
GOVERNMENT OF INDIA Vs SITAKANT S. DUBHASHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000987-000987 / 2020
Diary number: 26626 / 2017
Advocates: B. V. BALARAM DAS Vs

10 February 2020
Supreme Court
17 pages
RAJESHBHAI MULJIBHAI PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000251-000252 / 2020
Diary number: 279 / 2019
Advocates: RAMESHWAR PRASAD GOYAL Vs

10 February 2020
Supreme Court
3 pages
MUKUL AGRAWAL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000249-000249 / 2020
Diary number: 20453 / 2019
Advocates: KEDAR NATH TRIPATHY Vs RUCHIRA GOEL

10 February 2020
Supreme Court
11 pages
ATMA RAM Vs CHARANJIT SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: SLP(C) No.-027598-027598 / 2016
Diary number: 27577 / 2016
Advocates: SAMAR VIJAY SINGH Vs

10 February 2020
Supreme Court
30 pages
PRATHVI RAJ CHAUHAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-001015 / 2018
Diary number: 31176 / 2018
Advocates: SHASHI KIRAN Vs

10 February 2020
Supreme Court
5 pages
KANTARU RAJEEVARU Vs INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: R.P.(C) No.-003358 / 2018
Diary number: 38452 / 2018
Advocates: KRISHNA KUMAR SINGH Vs

10 February 2020
Supreme Court
43 pages
STATE OF U.P. Vs VIRENDRA KUMAR

Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: SLP(C) No.-004802-004803 / 2019
Diary number: 42451 / 2018

10 February 2020
Supreme Court
17 pages
ARUN SINGH Vs STATE OF U.P.

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE KRISHNA MURARI
Case number: Crl.A. No.-000250-000250 / 2020
Diary number: 42728 / 2016
Advocates: VINOD KUMAR TEWARI Vs

07 February 2020
Supreme Court
8 pages
M/S OUDH SUGAR MILLS LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003890-003890 / 2010
Diary number: 27401 / 2006
Advocates: PRAVEEN KUMAR Vs SUSHMA SURI

07 February 2020
Supreme Court
18 pages
PARMESHWAR NANDA Vs THE STATE OF JHARKHAND CHIEF SECRETARY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-000505-000531 / 2020
Diary number: 27962 / 2017
Advocates: AJAY KUMAR Vs

07 February 2020
Supreme Court
12 pages
INFINITY INFOTECH PARKS LIMITED Vs SHIVA JUTE MILLS PRIVATE LIMITED THROUGH CHIEF EXECUTIVE (AUTHORISED SIGNATORY)

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(C) No.-021341 / 2019
Diary number: 31737 / 2019
Advocates: MADHU MOOLCHANDANI Vs

07 February 2020
Supreme Court
23 pages
MUKESH KUMAR Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001226-001226 / 2020
Diary number: 33551 / 2019
Advocates: ANIRUDDHA P. MAYEE Vs

07 February 2020
Supreme Court
19 pages
NITESH KUMAR PANDEY Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-001215-001215 / 2020
Diary number: 34623 / 2018
Advocates: V. ELANCHEZHIYAN Vs

07 February 2020
Supreme Court
22 pages
OIL AND NATURAL GAS CORPORATION Vs KRISHAN GOPAL

Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001878-001878 / 2016
Diary number: 42586 / 2015
Advocates: MUDIT SHARMA Vs ASHA JAIN MADAN