Judgements

07 October 2009
Supreme Court
6 pages

MOHD.RUSTAM ALI Vs STATE OF ASSAM

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-001302-001302 / 2009
Diary number: 4656 / 2007
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

07 October 2009
Supreme Court
6 pages

CHANGDEO NIVRUTTI KAMATHE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000017-000017 / 2003
Diary number: 17772 / 2002
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

07 October 2009
Supreme Court
6 pages

MURUGAN Vs STATE REP. BY SUB INSPECTOR OF POLICE

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000303-000303 / 2007
Diary number: 17023 / 2006

07 October 2009
Supreme Court
9 pages

DALEL SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001034-001034 / 2003
Diary number: 14810 / 2003
Advocates: RATAN KUMAR CHOUDHURI Vs KAMAL MOHAN GUPTA

07 October 2009
Supreme Court
8 pages

NEELU CHOPRA Vs BHARTI

Case number: Crl.A. No.-000949-000949 / 2003
Diary number: 23904 / 2002
Advocates: RACHNA GUPTA Vs

07 October 2009
Supreme Court
11 pages

BASAYYA PRABHAYYA HALLUR Vs STATE OF KARNATAKA .

Case number: Crl.A. No.-001236-001237 / 2002
Diary number: 15438 / 2002
Advocates: RAJESH MAHALE Vs

07 October 2009
Supreme Court
2 pages

DEBAKIE RANI SHARMA Vs SAVITRI DEVI

Case number: C.A. No.-001100-001100 / 2002
Diary number: 1870 / 2002
Advocates: DINESH KUMAR GARG Vs K. SARADA DEVI

06 October 2009
Supreme Court
3 pages

M/S SUNSAM PROP.P.LTD. Vs SAURAV AGARWAL .

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: C.A. No.-006869-006871 / 2009
Diary number: 23793 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs

06 October 2009
Supreme Court
3 pages

KARTAR SINGH Vs STATE OF H.P.

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-001898-001899 / 2009
Diary number: 17130 / 2008
Advocates: KAILASH CHAND Vs NARESH K. SHARMA

06 October 2009
Supreme Court
29 pages

TIRUPUR DYEING FACTORY OWENERS ASS. Vs NOYYAL RIVER A.PROTECTION ASS. .

Case number: C.A. No.-006776-006776 / 2009
Diary number: 10643 / 2007
Advocates: Vs NIKHIL NAYYAR

06 October 2009
Supreme Court
1 pages

U.P. POWER CORPORATION LTD. Vs ASP SEALING PRODUCTS LTD.

Case number: C.A. No.-005952-005952 / 2002
Diary number: 11060 / 2001
Advocates: Vs NEERU VAID

06 October 2009
Supreme Court
8 pages

UMAPADA KAYAL Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-001015-001015 / 2003
Diary number: 63402 / 2002
Advocates: G. RAMAKRISHNA PRASAD Vs TARA CHANDRA SHARMA

06 October 2009
Supreme Court
7 pages

PARSHOTAM LAL Vs STATE OF PUNJAB

Case number: Crl.A. No.-000940-000940 / 2003
Diary number: 5226 / 2003
Advocates: A. P. MOHANTY Vs KULDIP SINGH

06 October 2009
Supreme Court
2 pages

REG.,CHRISTIAN MEDICAL COLL.& HOSP. Vs OM PRAKASH LOKRE .

Bench: B.N. AGRAWAL,AFTAB ALAM, , ,
Case number: C.A. No.-004192-004192 / 2009
Diary number: 11056 / 2009

06 October 2009
Supreme Court
19 pages

RATHINAM @ RATHINAN Vs STATE OF TAMILNADU

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000905-000906 / 2007
Diary number: 18627 / 2007
Advocates: VIJAY KUMAR Vs