Judgements

Showing 31 - 45 of 41947 judgements
17 March 2020
Supreme Court
69 pages
BENGALURU DEVELOPMENT AUTHORITY Vs MR. SUDHAKAR HEGDE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002566 / 2019
Diary number: 8100 / 2019
Advocates: NULI & NULI Vs

17 March 2020
Supreme Court
13 pages
AARIFABEN YUNUSBHAI PATEL . Vs MUKUL THAKOREBHAI AMIN .

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-001643-001644 / 2020
Diary number: 13754 / 2013
Advocates: K. PAARI VENDHAN Vs NIKHIL GOEL

17 March 2020
Supreme Court
9 pages
PALANIAMMAL Vs KAMALAKANNAN

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-017355-017355 / 2017
Diary number: 14370 / 2009
Advocates: V. G. PRAGASAM Vs SENTHIL JAGADEESAN

17 March 2020
Supreme Court
17 pages
SAJAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-002170-002171 / 2020
Diary number: 15467 / 2018
Advocates: SHIRISH K. DESHPANDE Vs

17 March 2020
Supreme Court
41 pages
COUNCIL OF ARCHITECTURE Vs MR. MUKESH GOYAL

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001819-001819 / 2020
Diary number: 21001 / 2014
Advocates: V. N. RAGHUPATHY Vs

17 March 2020
Supreme Court
14 pages
SUBODH KUMAR Vs COMMISSIONER OF POLICE

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-002047-002047 / 2020
Diary number: 23256 / 2017
Advocates: PROMILA Vs

17 March 2020
Supreme Court
13 pages
BHARAT PETROLEUM CORP.LTD. . Vs ANIL PADEGAONKAR

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-009778-009778 / 2010
Diary number: 26936 / 2008
Advocates: PAREKH & CO. Vs PRATIBHA JAIN

17 March 2020
Supreme Court
64 pages
UNION OF INDIA Vs LD. CDR. ANNIE NAGARAJA, EXECUTIVE OFFICER

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002182-002187 / 2020
Diary number: 35837 / 2015
Advocates: MUKESH KUMAR MARORIA Vs

17 March 2020
Supreme Court
1 pages
M/S ASVA POWER SYSTEMS INDIA PVT. LTD. Vs COMMISSIONER, DIRECTORATE OF LOGISTICS

Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(C) No.-004636 / 2020
Diary number: 44500 / 2019
Advocates: DEBESH PANDA Vs

06 March 2020
Supreme Court
319 pages
INDORE DEVELOPMENT AUTHORITY Vs MANOHARLAL AND ORS. ETC.

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(C) No.-009036-009038 / 2016
Diary number: 8700 / 2016
Advocates: SANJAY KAPUR Vs VIKAS KUMAR

06 March 2020
Supreme Court
18 pages
SADHNA CHAUDHARY Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002077-002077 / 2020
Diary number: 11573 / 2019
Advocates: SHIRIN KHAJURIA Vs

06 March 2020
Supreme Court
26 pages
M/S NANDAN BIOMATRIX LTD. Vs S.AMBIKA DEVI

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-007357-007376 / 2010
Diary number: 15086 / 2009
Advocates: LIZ MATHEW Vs RANJITH K. C.

06 March 2020
Supreme Court
44 pages
COMMR.OF CENTRAL EXCISE,NAGPUR Vs M/S UNIVERSAL FERRO & ALLIED CHEM.LD.&AN

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000848-000852 / 2009
Diary number: 16336 / 2008
Advocates: B. KRISHNA PRASAD Vs S. NARAIN & CO.

06 March 2020
Supreme Court
13 pages
M.VANAJA Vs M.SARLA DEVI (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008814-008814 / 2010
Diary number: 27037 / 2008
Advocates: KEDAR NATH TRIPATHY Vs T. V. RATNAM

06 March 2020
Supreme Court
11 pages
M/S CONNECTWELL INDUSTRIES PVT.LTD. Vs UNION OF INDIA THROUGH THE MINISTRY OF FINANCE

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001919-001919 / 2010
Diary number: 33807 / 2007
Advocates: FARID F. KARACHIWALA Vs NAVDEEP VORA