M/S ASVA POWER SYSTEMS INDIA PVT. LTD. Vs COMMISSIONER, DIRECTORATE OF LOGISTICS
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(C) No.-004636 / 2020
Diary number: 44500 / 2019
Advocates: DEBESH PANDA Vs
NONREPORTABLE
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
SPECIAL LEAVE PETITION (CIVIL) NO. 4636 OF 2020
M/S. ASVA POWER SYSTEMS INDIA PVT. LTD. …PETITIONER(S)
VERSUS
COMMISSIONER, DIRECTORATE OF LOGISTICS & ANR. …RESPONDENT(S)
O R D E R
Deepak Gupta, J.
Order dated 28.02.2020 passed in Special Leave Petition
(Civil) No.5472 of 2020 arising out of Special Leave Petition (Civil)
Diary No. 1321 of 2020 shall be treated as the order passed in
this petition also.
…………………………….J. (Deepak Gupta)
…………………………….J. (Aniruddha Bose)
New Delhi March 17, 2020