Judgements

Showing 46 - 60 of 41947 judgements
06 March 2020
Supreme Court
23 pages
INDIAN SOCIAL ACTION FORUM(INSAF) Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001510-001510 / 2020
Diary number: 36648 / 2011
Advocates: KABIR DIXIT Vs

06 March 2020
Supreme Court
8 pages
F.C.I Vs M/S V. K TRADERS AND ORS., ETC.ETC.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002070-002070 / 2020
Diary number: 41117 / 2013
Advocates: AJIT PUDUSSERY Vs

06 March 2020
Supreme Court
10 pages
POONAM DEVI Vs ORIENTAL INSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001836-001836 / 2020
Diary number: 30530 / 2014
Advocates: PARIJAT KISHORE Vs NAFIS A. SIDDIQUI

05 March 2020
Supreme Court
12 pages
M/S. SUPER MALLS PRIVATE LIMITED. Vs PRINCIPAL COMMISSIONER OF INCOME TAX 8

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-002006-002007 / 2020
Diary number: 6029 / 2017
Advocates: PRERNA MEHTA Vs

05 March 2020
Supreme Court
46 pages
UNION OF INDIA Vs M.V. MOHANAN NAIR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-002016-002016 / 2020
Diary number: 14117 / 2014
Advocates: MUKESH KUMAR MARORIA Vs

05 March 2020
Supreme Court
25 pages
UCO BANK Vs NATIONAL TEXTILE CORPORATION LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-002046-002046 / 2020
Diary number: 16070 / 2014
Advocates: ARTI SINGH Vs

05 March 2020
Supreme Court
19 pages
MANKASTU IMPEX PRIVATE LIMITED Vs AIRVISUAL LIMITED

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: ARBIT.CASE(C) No.-000032 / 2018
Diary number: 27079 / 2018
Advocates: O. P. BHADANI Vs

05 March 2020
Supreme Court
68 pages
MANOJ SURYAVANSHI Vs STATE OF CHHATISGARH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000388-000388 / 2020
Diary number: 28595 / 2013
Advocates: ABHIMANUE SHRESTHA Vs PRANAV SACHDEVA

05 March 2020
Supreme Court
19 pages
SUBORNO BOSE Vs ENFORCEMENT DIRECTORATE AND ANR

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-006267-006267 / 2010
Diary number: 37500 / 2008
Advocates: Vs B. KRISHNA PRASAD

05 March 2020
Supreme Court
18 pages
COMMISSIONER OF INCOME TAX UDAIPUR Vs M/S CHETAK ENTERPRISES PVT. LTD.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001764-001764 / 2010
Diary number: 37794 / 2008
Advocates: ANIL KATIYAR Vs RANI CHHABRA

05 March 2020
Supreme Court
47 pages
THE PHARMACY COUNCIL OF INDIA Vs DR.S.K.TOSHNIWAL EDUCATIONAL TRUSTS VIDARBHA INSTITUTE OF PHARMACYY AND ORS.ETC.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: T.C.(C) No.-000213-000227 / 2020
Diary number: 40179 / 2013
Advocates: ZOHEB HOSSAIN Vs

05 March 2020
Supreme Court
21 pages
M.S.BHAVANI Vs M.S.RAGHU NANDAN

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001798-001799 / 2014
Diary number: 41756 / 2012
Advocates: YASHRAJ SINGH DEORA Vs S. N. BHAT

04 March 2020
Supreme Court
36 pages
CHIEF INFORMATION COMMISSIONER Vs HIGH COURT OF GUJARAT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001966-001967 / 2020
Diary number: 4228 / 2015
Advocates: SADHANA SANDHU Vs

04 March 2020
Supreme Court
16 pages
N.C. SANTHOSH Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-009280-009281 / 2014
Diary number: 5223 / 2013
Advocates: RAJESH MAHALE Vs V. N. RAGHUPATHY

04 March 2020
Supreme Court
32 pages
STATE OF GOA Vs NARAYAN V. GAONKAR .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001866-001866 / 2020
Diary number: 16763 / 2012
Advocates: SURJENDU SANKAR DAS Vs A. SUBHASHINI