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09 October 2001
Supreme Court 0 pages PRAVIN C. SHAH Vs K.A. MOHD. ALI
Case number: C.A. No.-003050-003050 / 2000 |
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09 October 2001
Supreme Court 4 pages PRINCIPAL, APEEJAY SCHOOL Vs THE M.R.T.P. COMMISSION
Case number: C.A. No.-002842-002842 / 1991 |
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09 October 2001
Supreme Court 7 pages SMT. PALCHURI HANUMAYAMMA Vs TADIKAMALLA KOTLINGAM (DEAD)BY LRS.&ORS.
Case number: C.A. No.-000967-000967 / 1987 |
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09 October 2001
Supreme Court 4 pages TARIQ ISLAM Vs ALIGARH MUSLIM UNIVERSITY .
Bench: S. RAJENDRA BABU,DORAISWAMY RAJU |
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09 October 2001
Supreme Court 4 pages MAHARASHTRA STATE ELECTRICITY BOARD Vs STERILITE INDUSTRIES (INDIA)
Case number: SLP(C) No.-012883-012884 / 2000 |
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09 October 2001
Supreme Court 6 pages UNION OF INDIA Vs R.K. SHARMA
Case number: C.A. No.-007052-007053 / 2001 |
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09 October 2001
Supreme Court 3 pages CHANDRA SHEKHAR BIND Vs STATE OF BIHAR
Case number: Crl.A. No.-000337-000338 / 1999 |
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09 October 2001
Supreme Court 4 pages JAMIL AHMAD Vs 5TH ADDL. DIST. JUDGE, MORADABAD .
Case number: C.A. No.-002025-002025 / 1979 |
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09 October 2001
Supreme Court 8 pages COLLECTOR OF CENTRAL EXCISE, MEERUT Vs MODI RUBBER LTD.
Case number: Appeal (civil) 4090 of 1995 |
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08 October 2001
Supreme Court 5 pages KRIPA RAM MATHUR Vs STATE OF U.P.
Bench: M.B. SHAH,R.P. SETHI |
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08 October 2001
Supreme Court 4 pages COMMNR.OF CUSTOMS CHENNAI Vs M/S.YESES INTERNATIONAL
Case number: C.A. No.-006408-006410 / 1999 |
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05 October 2001
Supreme Court 3 pages TATOBA BHAU SAVAGAVE(DEAD) BY LRS. Vs VASANTRAO DHINDIRAJ DESHPANDE .
Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN |
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05 October 2001
Supreme Court 13 pages C.B.I., A.H.D. PATNA Vs BRAJ BHUSHAN PRASAD .
Bench: K.T. THOMAS,SYED SHAH MOHAMMED QUADRI,U.C. BANERJEE |
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05 October 2001
Supreme Court 4 pages UNION OF INDIA Vs M/S. POPULAR CONSTRUCTION CO.
Case number: C.A. No.-006997-006997 / 2001 |
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05 October 2001
Supreme Court 2 pages UMASHANKER Vs STATE OF CHHATTISGARH
Case number: Crl.A. No.-001024-001024 / 2001 |