Showing 22936 - 22950 of 41947 judgements
09 October 2001
Supreme Court
0 pages
PRAVIN C. SHAH Vs K.A. MOHD. ALI

Case number: C.A. No.-003050-003050 / 2000
Diary number: 6791 / 2000
Advocates: Vs E. M. S. ANAM

09 October 2001
Supreme Court
4 pages
PRINCIPAL, APEEJAY SCHOOL Vs THE M.R.T.P. COMMISSION

Case number: C.A. No.-002842-002842 / 1991
Diary number: 74695 / 1991
Advocates: RAJAN NARAIN Vs RR-EX-PARTE

09 October 2001
Supreme Court
7 pages
SMT. PALCHURI HANUMAYAMMA Vs TADIKAMALLA KOTLINGAM (DEAD)BY LRS.&ORS.

Case number: C.A. No.-000967-000967 / 1987
Diary number: 61773 / 1987

09 October 2001
Supreme Court
4 pages
TARIQ ISLAM Vs ALIGARH MUSLIM UNIVERSITY .

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-007076-007076 / 2001
Diary number: 11972 / 2000
Advocates: PRASHANT BHUSHAN Vs MANJULA GUPTA

09 October 2001
Supreme Court
4 pages
MAHARASHTRA STATE ELECTRICITY BOARD Vs STERILITE INDUSTRIES (INDIA)

Case number: SLP(C) No.-012883-012884 / 2000
Diary number: 10302 / 2000
Advocates: A. S. BHASME Vs

09 October 2001
Supreme Court
6 pages
UNION OF INDIA Vs R.K. SHARMA

Case number: C.A. No.-007052-007053 / 2001
Diary number: 9738 / 2001
Advocates: Vs JITENDRA MOHAN SHARMA

09 October 2001
Supreme Court
3 pages
CHANDRA SHEKHAR BIND Vs STATE OF BIHAR

Case number: Crl.A. No.-000337-000338 / 1999
Diary number: 2402 / 1998

09 October 2001
Supreme Court
4 pages
JAMIL AHMAD Vs 5TH ADDL. DIST. JUDGE, MORADABAD .

Case number: C.A. No.-002025-002025 / 1979
Diary number: 62123 / 1979
Advocates: Vs RR-EX-PARTE

09 October 2001
Supreme Court
8 pages
COLLECTOR OF CENTRAL EXCISE, MEERUT Vs MODI RUBBER LTD.

Case number: Appeal (civil) 4090 of 1995

08 October 2001
Supreme Court
5 pages
KRIPA RAM MATHUR Vs STATE OF U.P.

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-007038-007038 / 2001
Diary number: 10594 / 1999
Advocates: H. S. PARIHAR Vs

08 October 2001
Supreme Court
4 pages
COMMNR.OF CUSTOMS CHENNAI Vs M/S.YESES INTERNATIONAL

Case number: C.A. No.-006408-006410 / 1999
Diary number: 11548 / 1999
Advocates: B. KRISHNA PRASAD Vs L. K. PANDEY

05 October 2001
Supreme Court
3 pages
TATOBA BHAU SAVAGAVE(DEAD) BY LRS. Vs VASANTRAO DHINDIRAJ DESHPANDE .

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN
Case number: C.A. No.-001809-001809 / 1992
Diary number: 79933 / 1992
Advocates: Vs A. S. BHASME

05 October 2001
Supreme Court
13 pages
C.B.I., A.H.D. PATNA Vs BRAJ BHUSHAN PRASAD .

Bench: K.T. THOMAS,SYED SHAH MOHAMMED QUADRI,U.C. BANERJEE
Case number: Crl.A. No.-001009-001010 / 2001
Diary number: 8381 / 2001

05 October 2001
Supreme Court
4 pages
UNION OF INDIA Vs M/S. POPULAR CONSTRUCTION CO.

Case number: C.A. No.-006997-006997 / 2001
Diary number: 21408 / 2000
Advocates: B. V. BALARAM DAS Vs NANDINI GORE

05 October 2001
Supreme Court
2 pages
UMASHANKER Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-001024-001024 / 2001
Diary number: 897 / 2000
Advocates: PRAVEEN SWARUP Vs