Showing 22921 - 22935 of 41947 judgements
12 October 2001
Supreme Court
3 pages
MAHENDRA LAL DAS Vs STATE OF BIHAR .

Case number: Crl.A. No.-001038-001038 / 2001
Diary number: 15289 / 2000
Advocates: NARESH BAKSHI Vs

12 October 2001
Supreme Court
19 pages
NARINDERJIT SINGH SAHNI AND ANR. Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (crl.) 245-246 of 2000

11 October 2001
Supreme Court
0 pages
KRISHNA GOPAL CHAWLA Vs STATE OF U.P.

Case number: C.A. No.-007104-007104 / 2001
Diary number: 3265 / 1999
Advocates: BIJOY KUMAR JAIN Vs CHITRA MARKANDAYA

11 October 2001
Supreme Court
6 pages
KRISHNA GOPAL CHAWLA Vs STATE OF U.P.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-007104-007104 / 2001
Diary number: 3265 / 1999
Advocates: BIJOY KUMAR JAIN Vs CHITRA MARKANDAYA

11 October 2001
Supreme Court
9 pages
STATE OF PUNJAB Vs DAYANAND MEDICAL COLLEGE & HOSPITAL &ORS

Case number: C.A. No.-007112-007114 / 2001
Diary number: 13045 / 2001
Advocates: Vs ASHOK K. MAHAJAN

11 October 2001
Supreme Court
6 pages
SUNIL BAJAJ Vs STATE OF M.P.

Case number: Crl.A. No.-001029-001029 / 2001
Diary number: 20210 / 2000

11 October 2001
Supreme Court
8 pages
STATE OF PUNJAB Vs DAYANAND MEDICAL COLLEGE & HOSPITAL &ORS

Bench: DORAISWAMI RAJU,S.R. BABU
Case number: C.A. No.-007112-007114 / 2001
Diary number: 13045 / 2001
Advocates: Vs ASHOK K. MAHAJAN

11 October 2001
Supreme Court
6 pages
SUNIL BAJAJ Vs STATE OF M.P.

Bench: S.V.PATIL,U.C.BANERJEE
Case number: Crl.A. No.-001029-001029 / 2001
Diary number: 20210 / 2000

11 October 2001
Supreme Court
3 pages
M. KRISHNAN Vs VIJAY SINGH

Case number: Crl.A. No.-001028-001028 / 2001
Diary number: 8977 / 2001
Advocates: Vs K. K. MANI

10 October 2001
Supreme Court
3 pages
PUNJAB STATE ELECTRICITY BOARD Vs NATIOINAL THERMAL POWER CORPN. LTD. &ORS

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-007082-007084 / 2001
Diary number: 11945 / 2001
Advocates: Vs PRASHANT BHUSHAN

10 October 2001
Supreme Court
6 pages
JAGDIP SINGH Vs JAGIR CHAND

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-007085-007085 / 2001
Diary number: 12104 / 2000
Advocates: Vs UGRA SHANKAR PRASAD

10 October 2001
Supreme Court
6 pages
JAGDIP SINGH Vs JAGIR CHAND

Bench: R.P.SETHI,M.B,SHAH
Case number: C.A. No.-007085-007085 / 2001
Diary number: 12104 / 2000
Advocates: Vs UGRA SHANKAR PRASAD

10 October 2001
Supreme Court
3 pages
PUNJAB STATE ELECTRICITY BOARD Vs NATIOINAL THERMAL POWER CORPN. LTD. &ORS

Case number: C.A. No.-007082-007084 / 2001
Diary number: 11945 / 2001
Advocates: Vs PRASHANT BHUSHAN

10 October 2001
Supreme Court
2 pages
B.S. YADIYURAPPA Vs MAHALINGAPPA .

Case number: C.A. No.-000734-000734 / 2001
Diary number: 343 / 2001
Advocates: S. N. BHAT Vs DINESH KUMAR GARG

10 October 2001
Supreme Court
10 pages
MUNSHI PRASAD Vs STATE OF BIHAR

Case number: Crl.A. No.-000491-000492 / 2000
Diary number: 17845 / 1999
Advocates: SATYA MITRA GARG Vs