Showing 22876 - 22890 of 41947 judgements
30 October 2001
Supreme Court
3 pages
THE MGMT.OF M/S.MYSORE STRUCTUALLTD.&ORS Vs STATE OF KARNATAKA

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-007388-007390 / 2001
Diary number: 3524 / 1999
Advocates: Vs BHARAT SANGAL

30 October 2001
Supreme Court
5 pages
ASIA RESORTS LTD. Vs M/S. USHA BRECO LTD.

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-007391-007391 / 2001
Diary number: 1640 / 2000
Advocates: Vs SUMAN JYOTI KHAITAN

30 October 2001
Supreme Court
11 pages
SANTOSH YADAV Vs NARENDER SINGH

Bench: CJI,R.C. LAHOTI,P. VENKATARAMA REDDI
Case number: C.A. No.-001306-001306 / 2001
Diary number: 3065 / 2001
Advocates: Vs RAO RANJIT

30 October 2001
Supreme Court
2 pages
STATE OF PUNJAB Vs RAGHBIR CHAND SHARMA

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-008034-008034 / 1994
Diary number: 9818 / 1994
Advocates: RAJEEV KUMAR SHARMA Vs AMITA GUPTA

30 October 2001
Supreme Court
6 pages
STATE OF TAMIL NADU Vs PARAMASIVA PANDIAN

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: Crl.A. No.-001091-001093 / 2001
Diary number: 442 / 2001
Advocates: Vs V. RAMASUBRAMANIAN

30 October 2001
Supreme Court
6 pages
THANEDAR SINGH Vs STATE OF M.P.

Bench: CJI,R.C. LAHOTI,P. VENKATARAMA REDDI
Case number: Crl.A. No.-001123-001123 / 2000
Diary number: 17940 / 2000
Advocates: SOMNATH MUKHERJEE Vs

30 October 2001
Supreme Court
7 pages
ANTONYSAMI Vs ARULANANDAM PILLAI(DEAD) BY LRS.

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-014559-014559 / 1996
Diary number: 12887 / 1994
Advocates: A. T. M. SAMPATH Vs S. JANANI

30 October 2001
Supreme Court
2 pages
JOHN MATHAI ABRAHAM Vs M/S.BRITISH PHYSICAL LABS.INDIA LTD.&ORS

Case number: C.A. No.-005997-005997 / 1999
Diary number: 9686 / 1999
Advocates: Vs K J JOHN AND CO

30 October 2001
Supreme Court
3 pages
J.P. ANAND Vs D.G. BAFNA

Case number: C.A. No.-003201-003201 / 1999
Diary number: 7158 / 1999
Advocates: RAKESH K. SHARMA Vs MADHU MOOLCHANDANI

19 October 2001
Supreme Court
6 pages
GURMIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000283-000283 / 2001
Diary number: 8267 / 2000
Advocates: REVATHY RAGHAVAN Vs

19 October 2001
Supreme Court
23 pages
V. PURUSHOTHAM RAO Vs U.O.I. .

Bench: G.B. PATTANAIK,RUMA PAL
Case number: C.A. No.-003100-003100 / 2000
Diary number: 18400 / 1999

19 October 2001
Supreme Court
5 pages
JASBIR RANI Vs STATE OF PUNJAB

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-007304-007304 / 2001
Diary number: 3498 / 2000
Advocates: UGRA SHANKAR PRASAD Vs RAJEEV SHARMA

19 October 2001
Supreme Court
6 pages
GULAM HUSSAIN SHAIKH CHOUGULE Vs S.REYNOLDS, SUPTD. OF CUSTOMS, MARMGOA

Bench: D.P. MOHAPATRA K.G. BALAKRISHNAN
Case number: Crl.A. No.-001080-001080 / 2001
Diary number: 12521 / 2000
Advocates: PRAVEEN JAIN Vs

19 October 2001
Supreme Court
7 pages
BANSILAL Vs MOHAMMAD ISRAIL .

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-000927-000927 / 1991
Diary number: 64517 / 1991

19 October 2001
Supreme Court
4 pages
STATE OF BIHAR Vs BAIDNATH PRASAD @ BAIDYANATH SHAH

Bench: K.T.THOMAS,S.N.VARIAVA
Case number: Crl.A. No.-001075-001075 / 2001
Diary number: 3038 / 2001