Showing 22906 - 22920 of 41947 judgements
17 October 2001
Supreme Court
3 pages
BANTU @ NARESH GIRI Vs STATE OF M.P.

Bench: M.B. SHAH,DORAISWAMY RAJU
Case number: Crl.A. No.-000655-000655 / 2001
Diary number: 8540 / 2001
Advocates: TARA CHANDRA SHARMA Vs

17 October 2001
Supreme Court
7 pages
KAMALADEVI AGARWAL Vs STATE OF WEST BENGAL & ORS..

Case number: Crl.A. No.-001059-001059 / 2001
Diary number: 4939 / 2001
Advocates: Vs TARA CHANDRA SHARMA

17 October 2001
Supreme Court
11 pages
KASHI RAM Vs STATE OF M.P.

Case number: Crl.A. No.-000320-000320 / 2000
Diary number: 351 / 2000
Advocates: L. N. GUPTA Vs

17 October 2001
Supreme Court
8 pages
RAMESH KUMAR Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-000617-000617 / 2000
Diary number: 4892 / 2000
Advocates: T. N. SINGH Vs

16 October 2001
Supreme Court
4 pages
K.D. DEWAN Vs HARBHAJAN S. PARIHAR

Case number: C.A. No.-004834-004834 / 1999
Diary number: 11106 / 1999
Advocates: R. C. GUBRELE Vs

16 October 2001
Supreme Court
14 pages
UNION OF INDIA Vs P.D.YADAV

Case number: C.A. No.-007805-007805 / 1997
Diary number: 10182 / 1997
Advocates: ANIL KATIYAR Vs

16 October 2001
Supreme Court
5 pages
T.N. LAKSHMAIAH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001210-001210 / 1999
Diary number: 3596 / 1999

16 October 2001
Supreme Court
7 pages
SUBHASH CHAND Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000230-000231 / 1999
Diary number: 6223 / 1998
Advocates: PRATIBHA JAIN Vs JAVED MAHMUD RAO

16 October 2001
Supreme Court
2 pages
SIDDAPPA VASAPPA KURI Vs SPL.LAND ACQ.OFFICER

Case number: C.A. No.-001687-001687 / 1998
Diary number: 18377 / 1997
Advocates: SANGEETA KUMAR Vs

16 October 2001
Supreme Court
4 pages
KHODAY ESWARSA & SONS Vs COMMR. OF GIFT TAX

Case number: C.A. No.-002751-002752 / 1998
Diary number: 1598 / 1996
Advocates: P. R. RAMASESH Vs SUSHMA SURI

16 October 2001
Supreme Court
4 pages
R C TAMRAKAR Vs NIDHI LEKHA

Case number: C.A. No.-002784-002784 / 1997
Diary number: 5864 / 1997
Advocates: SHIV SAGAR TIWARI Vs

16 October 2001
Supreme Court
4 pages
NARAYAN GOVIND HEGDE Vs KAMALAKARA SHIVARAMA HEGDE

Case number: C.A. No.-002930-002930 / 1984
Diary number: 65127 / 1984
Advocates: P. R. RAMASESH Vs

12 October 2001
Supreme Court
6 pages
RAMJI SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-001029-001029 / 2000
Diary number: 1743 / 2000
Advocates: RAJESH PRASAD SINGH Vs

12 October 2001
Supreme Court
16 pages
ANANGA UDAY SINGH DEO Vs RANGA NATH MISHRA .

Bench: CJI,R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-006658-006658 / 2000
Diary number: 14643 / 2000
Advocates: ATISHI DIPANKAR Vs K. RAM KUMAR

12 October 2001
Supreme Court
3 pages
M/S.MURUDESHWARA CERAMICS LTD.&ANR Vs STATE OF KARNATAKA

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-007136-007136 / 2001
Diary number: 11774 / 1998
Advocates: B. MOHAN Vs R. C. KOHLI