Showing 22861 - 22875 of 41947 judgements
02 November 2001
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs BHARAT FAKIRA DHIWAR

Case number: Crl.A. No.-001246-001246 / 1997
Diary number: 17571 / 1997

02 November 2001
Supreme Court
2 pages
VEERA EXPORTS TH. ITS PARTNER,TAMIL NADU Vs T. KALAVATHI

Case number: Crl.A. No.-001110-001111 / 2001
Diary number: 8147 / 2001
Advocates: RAJESH KUMAR Vs R. PRAKASH

02 November 2001
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs BHARAT FAKIRA DHIWAR

Bench: K.T.THOMAS,S.N.VARIAVA
Case number: Crl.A. No.-001246-001246 / 1997
Diary number: 17571 / 1997

02 November 2001
Supreme Court
2 pages
N. PRABHAKAR RAO Vs J.R. RAMESH KUMAR @ RAMESHJI

Case number: C.A. No.-007457-007457 / 2001
Diary number: 858 / 2001
Advocates: Vs S. USHA REDDY

02 November 2001
Supreme Court
3 pages
MURLI S.DEORA Vs UNION OF INDIA

Case number: W.P.(C) No.-000316-000316 / 1999
Diary number: 10022 / 1999

31 October 2001
Supreme Court
7 pages
GANESH LAL Vs STATE OF RAJASTHAN

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: Crl.A. No.-001034-001035 / 2000
Diary number: 19230 / 2000
Advocates: JAIL PETITION Vs JAVED MAHMUD RAO

31 October 2001
Supreme Court
5 pages
BHUPINDER KR. SHARMA Vs BAR ASSOCIATION PATHANKOT

Case number: C.A. No.-006304-006304 / 1998
Diary number: 20296 / 1998

31 October 2001
Supreme Court
4 pages
SEWAKA @ RAMSEWAK Vs STATE OF M.P.

Case number: Crl.A. No.-000707-000707 / 2000
Diary number: 12573 / 2000
Advocates: SHIV SAGAR TIWARI Vs

31 October 2001
Supreme Court
8 pages
UNION OF INDIA Vs ADANI EXPORTS LTD. .

Bench: N. SANTOSH HEGDE,ASHOK BHAN
Case number: C.A. No.-006320-006321 / 2000
Diary number: 8086 / 2000
Advocates: SHREEKANT N. TERDAL Vs BINA GUPTA

31 October 2001
Supreme Court
5 pages
KALPANA KOTHARI Vs SUDHA YADAV .

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-007404-007406 / 2001
Diary number: 8497 / 2000
Advocates: SOMNATH MUKHERJEE Vs

31 October 2001
Supreme Court
8 pages
P. NIRATHILINGAM Vs ANNAYA NADAR

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-006468-006468 / 1998
Diary number: 2813 / 1998
Advocates: REVATHY RAGHAVAN Vs

31 October 2001
Supreme Court
3 pages
SRI KEMPAIAH Vs LINGAIAH

Bench: R.P. SETHI,S.N. PHUKAN
Case number: C.A. No.-015029-015033 / 1996
Diary number: 77164 / 1996
Advocates: S. N. BHAT Vs E. C. VIDYA SAGAR

30 October 2001
Supreme Court
3 pages
PARMESHWAR PRASAD Vs U.O.I.

Bench: S. RAJENDRA BABU,DORAISWAMY RAJU
Case number: C.A. No.-000173-000173 / 1999
Diary number: 19670 / 1998
Advocates: SUNITA SHARMA Vs

30 October 2001
Supreme Court
2 pages
STATE OF PUNJAB Vs RAGHBIR CHAND SHARMA

Case number: C.A. No.-008034-008034 / 1994
Diary number: 9818 / 1994
Advocates: RAJEEV KUMAR SHARMA Vs AMITA GUPTA

30 October 2001
Supreme Court
8 pages
B.D. SHETTY Vs M/S. CEAT LTD.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-007382-007382 / 2001
Diary number: 533 / 2001
Advocates: Vs RAJAN NARAIN