Showing 22846 - 22860 of 41947 judgements
06 November 2001
Supreme Court
2 pages
MUNNA DEVI Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001138-001138 / 2001
Diary number: 6652 / 1998
Advocates: Vs JAVED MAHMUD RAO

06 November 2001
Supreme Court
5 pages
BRITISH AIRWAYS PLC Vs UNION OF INDIA

Case number: C.A. No.-002762-002762 / 2000
Diary number: 1873 / 2000
Advocates: Vs B. KRISHNA PRASAD

06 November 2001
Supreme Court
5 pages
STATE OF A.P. Vs N. AUDIKESAVA REDDY

Bench: S.P.BHARUCHA,Y.K.SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-003813-003813 / 1996
Diary number: 3220 / 1995
Advocates: GUNTUR PRABHAKAR Vs R. N. KESWANI

06 November 2001
Supreme Court
4 pages
UNION OF INDIA Vs M/S. R.C. FABRICS (P) LIMITED

Case number: C.A. No.-000767-000768 / 1995
Diary number: 20217 / 1994
Advocates: B. KRISHNA PRASAD Vs R. P. WADHWANI

06 November 2001
Supreme Court
9 pages
ADHYATMA BHATTAR ALWAR Vs ADHYATMA BHATTAR SRI DEVI

Bench: D.P. MOHAPATRA,DORAISWAMY RAJU
Case number: C.A. No.-006534-006536 / 1995
Diary number: 18927 / 1994
Advocates: VRINDA DHAR Vs

06 November 2001
Supreme Court
3 pages
STATE OF KARNATAKA Vs SIDDAIAH

Case number: C.A. No.-007754-007754 / 2001
Diary number: 6717 / 2000
Advocates: Vs K. SARADA DEVI

06 November 2001
Supreme Court
3 pages
STATE OF KARNATAKA Vs SIDDAIAH

Case number: C.A. No.-007754-007754 / 2001
Diary number: 6717 / 2000
Advocates: Vs K. SARADA DEVI

05 November 2001
Supreme Court
8 pages
PAVANENDRA NARAYAN VERMA Vs SANJAY GANDHI P.G.I.OF MEDICAL SCI.&ANR.

Bench: G.B. PATTANAIK,RUMA PAL
Case number: C.A. No.-007523-007523 / 2001
Diary number: 15589 / 1999
Advocates: AKHILESH KUMAR PANDEY Vs

05 November 2001
Supreme Court
4 pages
S.N. KAPOOR (D) BY LRS. Vs BASANT LAL KHATRI .

Bench: M.B. SHAH,DORAISWAMY RAJU
Case number: C.A. No.-007517-007517 / 2001
Diary number: 10407 / 2000
Advocates: V. D. KHANNA Vs RAKESH K. SHARMA

05 November 2001
Supreme Court
7 pages
OUSEPH MATHAI Vs M. ABDUL KHADIR

Bench: M.B. SHAH,R.P. SETHI
Case number: C.A. No.-007519-007519 / 2001
Diary number: 3286 / 2001
Advocates: S.. UDAYA KUMAR SAGAR Vs B V DEEPAK

05 November 2001
Supreme Court
10 pages
GURDEV SINGH Vs UNION OF INDIA .

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: Crl.A. No.-001126-001126 / 2001
Diary number: 1843 / 2001
Advocates: Vs B. KRISHNA PRASAD

05 November 2001
Supreme Court
31 pages
JAYAWANT DATTATRAY SURYARAO Vs STATE OF MAHARASHTRA

Bench: M.B. SHAH,R.P. SETHI
Case number: Crl.A. No.-000975-000975 / 2000
Diary number: 16535 / 2000

02 November 2001
Supreme Court
7 pages
ROSHAN DEEN Vs PREETI LAL

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: C.A. No.-007421-007421 / 2001
Diary number: 9672 / 2001
Advocates: K. SARADA DEVI Vs P. NARASIMHAN

02 November 2001
Supreme Court
3 pages
VEERA EXPORTS TH. ITS PARTNER,TAMIL NADU Vs T. KALAVATHI

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-001110-001111 / 2001
Diary number: 8147 / 2001
Advocates: RAJESH KUMAR Vs R. PRAKASH

02 November 2001
Supreme Court
5 pages
NAZIR AHMAD BHATT Vs STATE OF DELHI

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: Crl.A. No.-000371-000371 / 2001
Diary number: 5239 / 2001
Advocates: VARINDER KUMAR SHARMA Vs D. S. MAHRA