Showing 22831 - 22845 of 41947 judgements
09 November 2001
Supreme Court
0 pages
MAHENDRA & MAHENDRA PAPER MILLS LTD. Vs MAHINDRA & MAHINDRA LTD.

Case number: C.A. No.-007805-007805 / 2001
Diary number: 1528 / 1999
Advocates: K. L. JANJANI Vs E. C. AGRAWALA

09 November 2001
Supreme Court
5 pages
RAJENDRA TIWARY Vs BASUDEO PRASAD

Bench: S.S.N.QUADRI,S.N.PHUKAN
Case number: C.A. No.-003406-003406 / 1998
Diary number: 20676 / 1997
Advocates: AKHILESH KUMAR PANDEY Vs ASHA JAIN MADAN

09 November 2001
Supreme Court
2 pages
MADANLAL Vs SHYAMLAL

Case number: C.A. No.-007810-007810 / 2001
Diary number: 5789 / 2001
Advocates: B. D. SHARMA Vs

09 November 2001
Supreme Court
4 pages
M/S.GREEN VIEW TEA & INDUSTRIES Vs COLLECTOR, GOLAGHAT & ANR.

Case number: Review Petition (civil) 30308 of 2000

09 November 2001
Supreme Court
0 pages
MAHENDRA & MAHENDRA PAPER MILLS LTD. Vs MAHINDRA & MAHINDRA LTD.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-007805-007805 / 2001
Diary number: 1528 / 1999
Advocates: K. L. JANJANI Vs E. C. AGRAWALA

08 November 2001
Supreme Court
6 pages
SHASHI KAPILA Vs R.P. ASHWIN

Bench: K.T. THOMAS,S.N. VARIAVA
Case number: C.A. No.-007791-007791 / 2001
Diary number: 13675 / 2000
Advocates: PARIJAT SINHA Vs

07 November 2001
Supreme Court
4 pages
CHANDRIKA PRASAD (D) THR. LRS. Vs UMESH KUMAR VERMA

Bench: R.P. SETHI,S.N. PHUKAN
Case number: C.A. No.-000157-000157 / 1999
Diary number: 4635 / 1998
Advocates: IRSHAD AHMAD Vs

07 November 2001
Supreme Court
2 pages
SRF LTD. Vs ASST.COLLECTOR OF CENTRAL EXCISE,TRICHY

Case number: C.A. No.-002373-002373 / 2000
Diary number: 77275 / 1996
Advocates: Vs B. KRISHNA PRASAD

07 November 2001
Supreme Court
3 pages
BHARTI TELECOM LTD. Vs COMMISSIONER OF CUSTOMS

Bench: R.P. SETHI,Y.K. SABHARWAL
Case number: C.A. No.-007432-007432 / 2000
Diary number: 18769 / 2000
Advocates: BINA GUPTA Vs B. KRISHNA PRASAD

07 November 2001
Supreme Court
15 pages
V. JAGANNADHA RAO Vs STATE OF A.P.

Bench: G.P. PATTANAIK,RUMA PAL,ARIJIT PASAYAT
Case number: C.A. No.-009643-009644 / 1995
Diary number: 11156 / 1995

07 November 2001
Supreme Court
15 pages
V. JAGANNADHA RAO Vs STATE OF A.P.

Case number: C.A. No.-009643-009644 / 1995
Diary number: 11156 / 1995

07 November 2001
Supreme Court
15 pages
V. JAGANNADHA RAO Vs STATE OF A.P.

Case number: C.A. No.-009643-009644 / 1995
Diary number: 11156 / 1995

07 November 2001
Supreme Court
3 pages
STATE OF WEST BENGAL Vs GOPAL SARKAR

Case number: Crl.A. No.-001143-001143 / 2001
Diary number: 18754 / 2000
Advocates: Vs ABHIJIT SENGUPTA

06 November 2001
Supreme Court
4 pages
COMMNR.OF CENTRAL EXCISE, MUMBAI Vs M/S.FISHER ROSEMOUNT INDIA LTD.

Case number: C.A. No.-002901-002901 / 2000
Diary number: 918 / 2000
Advocates: B. KRISHNA PRASAD Vs ANIL SHRIVASTAV

06 November 2001
Supreme Court
5 pages
BHAGAT RAM (DEAD) BY L.RS. Vs TEJA SINGH (DEAD)

Bench: U.C. BANERJEE,K.G. BALAKRISHNAN
Case number: C.A. No.-003663-003663 / 1984
Diary number: 65128 / 1984
Advocates: S. JANANI Vs RR-EX-PARTE