Judgements

Showing 22816 - 22830 of 41947 judgements
23 November 2001
Supreme Court
11 pages
N.S.S.NARAYANA SARMA Vs M/S.GOLDSTONE EXPORTS P.LTD.

Bench: D.P. MOHAPATRA,SHIVARAJ V. PATIL
Case number: C.A. No.-007983-007983 / 2001
Diary number: 2187 / 1999
Advocates: Vs M. K. GARG

22 November 2001
Supreme Court
6 pages
STATE OF U.P. Vs K.U.ANSARI .

Case number: C.A. No.-007953-007953 / 2001
Diary number: 19632 / 1999
Advocates: CHITRA MARKANDAYA Vs VISHWAJIT SINGH

22 November 2001
Supreme Court
3 pages
KAMALESHWAR KISHORE SINGH Vs PARAS NATH SINGH

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-007952-007952 / 2001
Diary number: 20394 / 1997
Advocates: DEBASIS MISRA Vs LAKSHMI RAMAN SINGH

22 November 2001
Supreme Court
3 pages
COMMON CAUSE, A REGISTERED SOCIETY Vs UNION OF INDIA

Bench: CJI,SYED SHAH MOHAMMED QUADRI,N. SANTOSH HEGDE,S.N. VARIAVA,SHIVARAJ V. PATIL
Case number: W.P.(C) No.-000984-000984 / 1991
Diary number: 62089 / 1991
Advocates: PRASHANT BHUSHAN Vs P. PARMESWARAN

22 November 2001
Supreme Court
2 pages
COMMON CAUSE, A REGISTERED SOCIETY Vs UNION OF INDIA

Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , SANTOSH N.HEGDE , S.N.VARIAVA , S.V.PATIL
Case number: W.P.(C) No.-000984-000984 / 1991
Diary number: 62089 / 1991
Advocates: PRASHANT BHUSHAN Vs P. PARMESWARAN

21 November 2001
Supreme Court
2 pages
STATE OF BIHAR Vs JAIN PLASTICS & CHEMICALS LTD.

Bench: M.B. SHAH,B.N. AGRAWAL
Case number: C.A. No.-007932-007932 / 2001
Diary number: 7146 / 2001
Advocates: Vs S. NARAIN & CO.

21 November 2001
Supreme Court
7 pages
PRITISH Vs STATE OF MAHARASHTRA .

Bench: K.T. THOMAS,S.N. PHUKAN,Y.K. SABHARWAL
Case number: Crl.A. No.-001188-001188 / 2001
Diary number: 6569 / 2001
20 November 2001
Supreme Court
3 pages
MAHARASHTRA STATE ROAD TPT.CORPN.&ORS Vs RAJENDRA B. MANDVE

Case number: C.A. No.-001492-001492 / 2000
Diary number: 1212 / 1998
Advocates: Vs SHRISH KUMAR MISRA

20 November 2001
Supreme Court
4 pages
SHIV KUMAR TIWARI (DEAD) BY LRS. Vs JAGAT NARAIN RAI

Case number: C.A. No.-003511-003511 / 1997
Diary number: 7436 / 1995
Advocates: Vs PUNIT DUTT TYAGI

20 November 2001
Supreme Court
4 pages
G.C. KAPOOR Vs NAND KUMAR BHASIN .

Bench: SYED SHAH MOHAMMMED QUADRI,S..N. PHUKAN
Case number: C.A. No.-001394-001394 / 1999
Diary number: 6065 / 1998
Advocates: NANDINI GORE Vs S. K. VERMA

20 November 2001
Supreme Court
8 pages
MADHEGOWDA (DEAD) BY L.RS. Vs ANKEGOWDA (DEAD) BY LRS

Bench: D.P. MOHAPATRA,DORAISWAMY RAJU
Case number: C.A. No.-005652-005653 / 1998
Diary number: 21321 / 1997
Advocates: PRANAB KUMAR MULLICK Vs

20 November 2001
Supreme Court
5 pages
SOCIETY OF ST. JOSEPH'S COLLEGE Vs UNION OF INDIA .

Bench: CJI,SYED SHAH MOHAMMED QUADRI,N. SANTOSH HEGDE,S.N. VARIAVA,SHIVARAJ V. PATIL
Case number: W.P.(C) No.-000042-000042 / 1985
Diary number: 60468 / 1985
Advocates: K. R. NAMBIAR Vs C. V. SUBBA RAO

20 November 2001
Supreme Court
5 pages
SOCIETY OF ST. JOSEPH'S COLLEGE Vs UNION OF INDIA .

Bench: S.P.BHARUCHA CJI , S.S.M.QUADRI , SANTOSH N.HEGDE , S.N.VARIAVA , S.V.PATIL
Case number: W.P.(C) No.-000042-000042 / 1985
Diary number: 60468 / 1985
Advocates: K. R. NAMBIAR Vs C. V. SUBBA RAO

19 November 2001
Supreme Court
5 pages
SRINIWAS RAMNATH KHATOD Vs STATE OF MAHARASHTRA .

Bench: K.T.THOMAS,S.N.VARIAVA
Case number: C.A. No.-007889-007889 / 2001
Diary number: 17018 / 2001
Advocates: Vs SHIVAJI M. JADHAV

19 November 2001
Supreme Court
4 pages
M/S.M.M.T.C.LTD. Vs M/S.MEDCHL CHEMICALS&PHARMA.P.LTD.

Bench: K.T.THOMAS,S.N.VARIAVA
Case number: Crl.A. No.-001173-001174 / 2001
Diary number: 6122 / 1999
Advocates: V. G. PRAGASAM Vs K. V. VIJAYAKUMAR