Showing 22801 - 22815 of 41947 judgements
04 December 2001
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs MRS. BHARTI CHANDMAL VARMA @ AYESH KHAN

Bench: K.T. THOMAS,S.N. PHUKAN
Case number: Crl.A. No.-001227-001227 / 2001
Diary number: 14988 / 2001
Advocates: Vs PAVAN KUMAR

04 December 2001
Supreme Court
3 pages
Vs

Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),BANERJEE, U.C. (J),VARIAVA, S.N. (J),PATIL, S.V. (J)
Case number: /
Diary number: 2 / 1598

03 December 2001
Supreme Court
14 pages
M/S. SHARMA TRANSPORT Vs GOVT.OF A.P. .

Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,ARIJIT PASAYAT
Case number: C.A. No.-004998-004998 / 2000
Diary number: 14133 / 2000
Advocates: E. C. VIDYA SAGAR Vs T. V. RATNAM

03 December 2001
Supreme Court
14 pages
M/S. SHARMA TRANSPORT Vs GOVT.OF A.P. .

Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,ARIJIY PASAYAT
Case number: C.A. No.-004998-004998 / 2000
Diary number: 14133 / 2000
Advocates: E. C. VIDYA SAGAR Vs T. V. RATNAM

29 November 2001
Supreme Court
3 pages
M/S.PHOENIX INT. LTD. Vs COMMR.OF CUSTOMS,DIST.RAIGAD,MAHARASHTRA

Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN
Case number: C.A. No.-004940-004940 / 1999
Diary number: 12667 / 1999
Advocates: Vs B. KRISHNA PRASAD

29 November 2001
Supreme Court
5 pages
INCOME TAX OFFICER, NEW DELHI Vs DELHI DEVELOPMENT AUTHORITY

Bench: CJI,Y.K. SABHARWAL,BRIJESH KUMAR
Case number: C.A. No.-003544-003544 / 1998
Diary number: 9067 / 1998
Advocates: SUSHMA SURI Vs SAHARYA & CO.

28 November 2001
Supreme Court
3 pages
SHAILENDRA KUMAR Vs STATE OF BIHAR .

Bench: M.B. SHAH,B.N. AGRAWAL,ARIJIT PASAYAT
Case number: Crl.A. No.-001218-001218 / 2001
Diary number: 14328 / 2000
Advocates: KAMAKSHI S. MEHLWAL Vs

28 November 2001
Supreme Court
2 pages
S.SUNDARESA PAI Vs MRS.SUMANGALA T.PAI

Bench: R.P. SETHI,Y.K. SABHARWAL
Case number: C.A. No.-005301-005301 / 1992
Diary number: 79944 / 1992
Advocates: S. S. KHANDUSA Vs E. M. S. ANAM

28 November 2001
Supreme Court
2 pages
STATE OF BIHAR Vs MD. KHALIQUE

Case number: Crl.A. No.-001217-001217 / 2001
Diary number: 4747 / 2001
Advocates: Vs BHARAT SANGAL

28 November 2001
Supreme Court
3 pages
SUKHAN RAUT & ORS Vs STATE OF BIHAR

Case number: Crl.A. No.-000135-000135 / 2000
Diary number: 60290 / 1999
Advocates: DEBA PRASAD MUKHERJEE Vs

27 November 2001
Supreme Court
3 pages
GORDHAN DAS Vs PIRKHAN .

Case number: C.A. No.-004391-004391 / 1990
Diary number: 72487 / 1990
Advocates: SUSHIL KUMAR JAIN Vs

27 November 2001
Supreme Court
5 pages
SURENDRA S. RAUTELA @ SURENDRA S.BENGALI Vs STATE OF BIHAR NOW STATE OF JHARKAND

Bench: M.B. SHAH,B.N. AGRAWAL
Case number: Crl.A. No.-000628-000629 / 2001
Diary number: 748 / 2001
Advocates: HIMANSHU MUNSHI Vs LAKSHMI RAMAN SINGH

27 November 2001
Supreme Court
2 pages
STATE OF RAJASTHAN Vs M/S. NAV BHARAT CONSTRUCTION CO.

Case number: C.A. No.-008115-008115 / 2001
Diary number: 4968 / 2001

26 November 2001
Supreme Court
4 pages
JASWANT SINGH Vs PUNJAB POULTRY FIELD STAFF ASSOCN..

Case number: C.A. No.-006041-006041 / 1998
Diary number: 8814 / 1998
Advocates: Vs BALBIR SINGH GUPTA

26 November 2001
Supreme Court
5 pages
HARI SHANKER SHARMA Vs M/S.ARTIFICIAL LIMBS MAFG. CORPN. .

Case number: C.A. No.-007731-007731 / 1997
Diary number: 9509 / 1997
Advocates: RACHNA GUPTA Vs