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04 December 2001
Supreme Court 6 pages STATE OF MAHARASHTRA Vs MRS. BHARTI CHANDMAL VARMA @ AYESH KHAN
Bench: K.T. THOMAS,S.N. PHUKAN |
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04 December 2001
Supreme Court 3 pages Vs
Bench: BHARUCHA, S.P. (CJI),QUADRI, S.S.M. (J),BANERJEE, U.C. (J),VARIAVA, S.N. (J),PATIL, S.V. (J) |
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03 December 2001
Supreme Court 14 pages M/S. SHARMA TRANSPORT Vs GOVT.OF A.P. .
Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,ARIJIT PASAYAT |
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03 December 2001
Supreme Court 14 pages M/S. SHARMA TRANSPORT Vs GOVT.OF A.P. .
Bench: B.N. KIRPAL,K.G. BALAKRISHNAN,ARIJIY PASAYAT |
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29 November 2001
Supreme Court 3 pages M/S.PHOENIX INT. LTD. Vs COMMR.OF CUSTOMS,DIST.RAIGAD,MAHARASHTRA
Bench: D.P. MOHAPATRA,K.G. BALAKRISHNAN |
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29 November 2001
Supreme Court 5 pages INCOME TAX OFFICER, NEW DELHI Vs DELHI DEVELOPMENT AUTHORITY
Bench: CJI,Y.K. SABHARWAL,BRIJESH KUMAR |
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28 November 2001
Supreme Court 3 pages SHAILENDRA KUMAR Vs STATE OF BIHAR .
Bench: M.B. SHAH,B.N. AGRAWAL,ARIJIT PASAYAT |
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28 November 2001
Supreme Court 2 pages S.SUNDARESA PAI Vs MRS.SUMANGALA T.PAI
Bench: R.P. SETHI,Y.K. SABHARWAL |
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28 November 2001
Supreme Court 2 pages STATE OF BIHAR Vs MD. KHALIQUE
Case number: Crl.A. No.-001217-001217 / 2001 |
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28 November 2001
Supreme Court 3 pages SUKHAN RAUT & ORS Vs STATE OF BIHAR
Case number: Crl.A. No.-000135-000135 / 2000 |
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27 November 2001
Supreme Court 3 pages GORDHAN DAS Vs PIRKHAN .
Case number: C.A. No.-004391-004391 / 1990 |
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27 November 2001
Supreme Court 5 pages SURENDRA S. RAUTELA @ SURENDRA S.BENGALI Vs STATE OF BIHAR NOW STATE OF JHARKAND
Bench: M.B. SHAH,B.N. AGRAWAL |
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27 November 2001
Supreme Court 2 pages STATE OF RAJASTHAN Vs M/S. NAV BHARAT CONSTRUCTION CO.
Case number: C.A. No.-008115-008115 / 2001 |
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26 November 2001
Supreme Court 4 pages JASWANT SINGH Vs PUNJAB POULTRY FIELD STAFF ASSOCN..
Case number: C.A. No.-006041-006041 / 1998 |
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26 November 2001
Supreme Court 5 pages HARI SHANKER SHARMA Vs M/S.ARTIFICIAL LIMBS MAFG. CORPN. .
Case number: C.A. No.-007731-007731 / 1997 |