Judgements

Showing 211 - 225 of 41947 judgements
31 January 2020
Supreme Court
8 pages
GHAT TALAB KAULAN WALA Vs BABA GOPAL DASS CHELA SURTI DASS (DEAD) BY LR. RAM NIWAS

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-000724-000724 / 2020
Diary number: 35023 / 2016
Advocates: RANBIR SINGH YADAV Vs

31 January 2020
Supreme Court
4 pages
THE STATE OF MADHYA PRADESH Vs YOGENDRA SINGH JADON

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000175-000175 / 2020
Diary number: 40505 / 2016
Advocates: C. D. SINGH Vs

31 January 2020
Supreme Court
10 pages
VINAY KUMAR MITTAL Vs DEWAN HOUSING FINANCE CORPORATION LTD

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000654-000660 / 2020
Diary number: 41346 / 2019
Advocates: ASHISH VIRMANI Vs

31 January 2020
Supreme Court
29 pages
SUSHIL SETHI Vs THE STATE OF ARUNACHAL PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000125-000125 / 2020
Diary number: 44017 / 2018
Advocates: ANANDO MUKHERJEE Vs

31 January 2020
Supreme Court
8 pages
THE STATE OF ODISHA Vs GOBINDA BEHERA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000893-000893 / 2020
Diary number: 8200 / 2019
Advocates: SHIBASHISH MISRA Vs

30 January 2020
Supreme Court
23 pages
URMILA DEVI Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000838-000838 / 2020
Diary number: 12302 / 2016
Advocates: NEERAJ SHEKHAR Vs

30 January 2020
Supreme Court
31 pages
AHMAD ALI QURAISHI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000138-000138 / 2020
Diary number: 13597 / 2018
Advocates: S. K. VERMA Vs

30 January 2020
Supreme Court
28 pages
CHOWGULE AND COMPANY PRIVATE LIMITED Vs GOA FOUNDATION

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000839-000839 / 2020
Diary number: 17541 / 2018
Advocates: PAREKH & CO. Vs

30 January 2020
Supreme Court
14 pages
VAIJINATH S/O YESHWANTA JADHAV DECEASED BY L.RS. Vs AFSAR BEGUM W/O NAIDIMUDDIN DECEASED BY L.RS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000652-000652 / 2020
Diary number: 23996 / 2018
Advocates: AMOL B. KARANDE Vs

30 January 2020
Supreme Court
11 pages
STATE OF ODISHA Vs M/S. JINDAL STEEL AND POWER LTD. .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000850-000850 / 2020
Diary number: 24994 / 2016
Advocates: SHIBASHISH MISRA Vs

30 January 2020
Supreme Court
12 pages
CHAIRMAN/MANAGING DIRECTOR, U.P. POWER CORPORATION LTD. Vs RAM GOPAL

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000852-000852 / 2020
Diary number: 38712 / 2016
Advocates: PRADEEP MISRA Vs

30 January 2020
Supreme Court
19 pages
OM PRAKASH Vs SURESH KUMAR

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000833-000834 / 2020
Diary number: 39154 / 2016
Advocates: M. C. DHINGRA Vs

30 January 2020
Supreme Court
14 pages
N. MOTILAL Vs FAISAL BIN ALI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000710-000710 / 2020
Diary number: 43214 / 2019
Advocates: TARUN GUPTA Vs

29 January 2020
Supreme Court
25 pages
MUKESH KUMAR Vs UNION OF INDIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: W.P.(Crl.) No.-000040 / 2020
Diary number: 3334 / 2020
Advocates: Mrigank Prabhakar Vs

29 January 2020
Supreme Court
16 pages
SHRIPAL BHATI Vs STATE OF UP

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE KRISHNA MURARI
Case number: C.A. No.-000802-000802 / 2020
Diary number: 7583 / 2017
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs