Judgements

Showing 256 - 270 of 41947 judgements
21 January 2020
Supreme Court
11 pages
HARYANA POWER PURCHASE CENTRE Vs MAGNUM POWER GEN.LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004407-004408 / 2011
Diary number: 15866 / 2011
Advocates: AJAY PAL Vs S. S. SHROFF

21 January 2020
Supreme Court
32 pages
NIRMAL KUMAR PARSAN Vs COMMR. COMMERCIAL TAX . AND ORS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007863-007863 / 2009
Diary number: 326 / 2008
Advocates: SHALINI KAUL Vs

21 January 2020
Supreme Court
14 pages
THE KARNATAKA STATE SEEDS DEVELOPMENT CORPORATION LIMITED Vs H. L. KAVERI

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-000344-000344 / 2020
Diary number: 11575 / 2019
Advocates: Rajesh Kumar-I Vs

21 January 2020
Supreme Court
16 pages
DR.NALLAPAREDDY SRIDHAR REDDY Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001934-001934 / 2019
Diary number: 14652 / 2019
Advocates: RASHMI NANDAKUMAR Vs

21 January 2020
Supreme Court
37 pages
PAUL Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-000038-000038 / 2020
Diary number: 16229 / 2019
Advocates: RENJITH. B Vs

21 January 2020
Supreme Court
21 pages
CHANDRA MOHAN VARMA Vs STATE OF UTTAR PRADESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000350-000351 / 2020
Diary number: 16318 / 2019
Advocates: M. SHOEB ALAM Vs

21 January 2020
Supreme Court
9 pages
UNION OF INDIA Vs R. KARTHIK

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000831-000831 / 2015
Diary number: 18352 / 2015
Advocates: MUKESH KUMAR MARORIA Vs

21 January 2020
Supreme Court
4 pages
INDU BAI Vs STATE OF TELANGANA .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-000483-000483 / 2020
Diary number: 18960 / 2016
Advocates: VARINDER KUMAR SHARMA Vs

21 January 2020
Supreme Court
11 pages
CHANABASAPPA Vs KARNATAKA NEERAVARI NIGAM LTD. AND ANR..

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000475-000475 / 2020
Diary number: 24060 / 2016
Advocates: ARJUN KRISHNAN Vs

21 January 2020
Supreme Court
31 pages
KEISHAM MEGHACHANDRA SINGH Vs THE HONBLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000547-000547 / 2020
Diary number: 27562 / 2019
Advocates: VIJAY KUMAR Vs

21 January 2020
Supreme Court
23 pages
STANDARD CHARTERED BANK Vs MSTC LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000501-000501 / 2020
Diary number: 29142 / 2019
Advocates: KHAITAN & CO. Vs INDU SHARMA

21 January 2020
Supreme Court
39 pages
DULESHWAR Vs STATE OF MP (NOW CHHATTISGARH)

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-001813-001813 / 2017
Diary number: 37050 / 2014
Advocates: RAJ KISHOR CHOUDHARY Vs

21 January 2020
Supreme Court
16 pages
RAMESAN (DEAD) THROUGH LR. GIRIJA A Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000077-000077 / 2020
Diary number: 40131 / 2017
Advocates: ANJANI KUMAR MISHRA Vs

20 January 2020
Supreme Court
10 pages
PAWAN KUMAR GUPTA Vs STATE OF NCT OF DELHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: SLP(Crl) No.-000547 / 2020
Diary number: 2122 / 2020
Advocates: SADASHIV Vs

20 January 2020
Supreme Court
11 pages
M/S FAIR COMMUNCIATION AND CONSULTANT. Vs SURENDER KARDILE

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-000106-000106 / 2010
Diary number: 2990 / 2009
Advocates: MUSHTAQ AHMAD Vs PRATIBHA JAIN