Judgements

Showing 226 - 240 of 41947 judgements
29 January 2020
Supreme Court
47 pages
MOHANDAS . Vs THE STATE OF MAHARASHTRA AND ORS. URBAN DEVELOPMENT DEPARTMENT THROUGH ITS SECRETARY

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-000831-000831 / 2020
Diary number: 21756 / 2015
Advocates: T. R. B. SIVAKUMAR Vs NISHANT RAMAKANTRAO KATNESHWARKAR

29 January 2020
Supreme Court
133 pages
SUSHILA AGGARWAL Vs STATE (NCT OF DELHI)

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(Crl) No.-007281-007282 / 2017
Diary number: 28027 / 2017
Advocates: ABHAY KUMAR Vs

29 January 2020
Supreme Court
6 pages
STATE OF M.P.. AND ANR. Vs M.P.TRANSPORT WORKERS FEDN.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-004658-004658 / 2009
Diary number: 36883 / 2008
28 January 2020
Supreme Court
30 pages
KASHMIRA DEVI Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: Crl.A. No.-000724 / 2019
Diary number: 1669 / 2019
Advocates: M. P. SHORAWALA Vs

28 January 2020
Supreme Court
16 pages
SHREE AMBICA MEDICAL STORES Vs THE SURAT PEOPLES CO-OPERATIVE BANK LTD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000562-000562 / 2020
Diary number: 2304 / 2016
Advocates: ANIRUDDHA P. MAYEE Vs RANJAN KUMAR PANDEY

28 January 2020
Supreme Court
17 pages
SUKHWINDER SINGH Vs JAGROOP SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-000760-000760 / 2020
Diary number: 6825 / 2019
Advocates: RAHUL GUPTA Vs

28 January 2020
Supreme Court
10 pages
SUJIT TIWARI Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001897-001897 / 2019
Diary number: 7856 / 2019
Advocates: ANOOP KR. SRIVASTAV Vs

28 January 2020
Supreme Court
12 pages
THE ORIENTAL INSURANCE CO.LTD. Vs M/S J.K.CEMENT WORKS

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-007402-007402 / 2009
Diary number: 10414 / 2009
Advocates: MANJEET CHAWLA Vs PRASHANT CHAUDHARY

28 January 2020
Supreme Court
30 pages
BHARAT PETROLEUM CORP.LTD. Vs R.CHANDRAMOULEESWARAN AND ORS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-002870-002870 / 2007
Diary number: 14394 / 2007
Advocates: PARIJAT SINHA Vs VIKAS MEHTA

28 January 2020
Supreme Court
33 pages
KIRPAL SINGH Vs KAMLA DEVI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000356-000356 / 2020
Diary number: 23998 / 2010
Advocates: SIDDHARTH MITTAL Vs

28 January 2020
Supreme Court
20 pages
CHANDESHWAR SAW Vs BRIJ BHUSHAN PRASAD

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000780-000780 / 2020
Diary number: 33881 / 2019
Advocates: AMIT PAWAN Vs

28 January 2020
Supreme Court
16 pages
VIJAYAKUMARAN C.P.V Vs CENTRAL UNIVERSITY OF KERALA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000777-000777 / 2020
Diary number: 35949 / 2018
Advocates: RESMITHA R. CHANDRAN Vs

28 January 2020
Supreme Court
36 pages
THE BRANCH MANAGER INDIGO AIRLINES KOLKATA Vs KALPANA RANI DEBBARMA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000778-000779 / 2020
Diary number: 38960 / 2018
Advocates: S. S. SHROFF Vs

27 January 2020
Supreme Court
12 pages
THE CHIEF REGIONAL OFFICE THE ORIENTAL INSURANCE CO.LTD. Vs PRADIP

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000742-000742 / 2020
Diary number: 20432 / 2017
Advocates: KAUSHIK PODDAR Vs

24 January 2020
Supreme Court
10 pages
H.P.PUTTASWAMY Vs THIMMAMMA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-003975-003975 / 2010
Diary number: 4418 / 2009
Advocates: V. N. RAGHUPATHY Vs