Judgements

Showing 181 - 195 of 41947 judgements
07 February 2020
Supreme Court
49 pages
M/S.RAJANKUMAR AND BROTHERS (IMPEX) Vs ORIENTAL INSURANCE CO.LTD.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-000971-000971 / 2014
Diary number: 306 / 2014
Advocates: RAJESH KUMAR Vs

07 February 2020
Supreme Court
13 pages
C.S.VENKATESH Vs A.S.C.MURTHY (D) BY LRS..

Bench: HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-008425-008425 / 2009
Diary number: 553 / 2007
Advocates: S. N. BHAT Vs

07 February 2020
Supreme Court
4 pages
UNION OF INDIA Vs DEEPAK NIRANJAN NATH PANDIT

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001236-001236 / 2020
Diary number: 1329 / 2020
Advocates: B. KRISHNA PRASAD Vs

07 February 2020
Supreme Court
19 pages
M/S. SKJ COKE INDUSTRIES LTD. Vs COAL INDIA LTD AND ORS.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008153-008153 / 2009
Diary number: 4947 / 2009
Advocates: DEVASHISH BHARUKA Vs

07 February 2020
Supreme Court
32 pages
MARUTI SUZUKI INDIA LTD. (EARLIER KNOWN AS MARUTI UDYOG LTD.) Vs COMMISSIONER OF INCOME TAX DELHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-011923-011923 / 2018
Diary number: 8715 / 2018
Advocates: KAVITA JHA Vs

07 February 2020
Supreme Court
8 pages
PREM CHAND SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000237-000237 / 2020
Diary number: 13483 / 2017
Advocates: BRAJ KISHORE MISHRA Vs

07 February 2020
Supreme Court
15 pages
KALINDI DAMODAR GARDE(D) BY LRS. Vs MANOHAR LAXMAN KULKARNI AND ORS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006642-006643 / 2010
Diary number: 14460 / 2007
Advocates: Vs ABHA R. SHARMA

07 February 2020
Supreme Court
5 pages
STATE BANK OF INDIA Vs NEW INDIA ASSURANCE CO. LTD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001234-001234 / 2020
Diary number: 17288 / 2019
Advocates: A. V. RANGAM Vs

07 February 2020
Supreme Court
30 pages
BHARTI AXA GENERAL INSURANCE CO. LTD Vs PRIYA PAUL

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003346 / 2018
Diary number: 21098 / 2017
Advocates: PARIJAT KISHORE Vs

06 February 2020
Supreme Court
45 pages
CANARA BANK Vs M/S UNITED INDIA INSURANCE CO. LTD

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-001042-001042 / 2020
Diary number: 26657 / 2018
Advocates: Rajesh Kumar-I Vs

06 February 2020
Supreme Court
15 pages
VUNDAVALLI RATNA MANIKYAM, W/O V. RAMA KRISHNA Vs V.P.P.R.N. PRASADA RAO

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-001204-001204 / 2020
Diary number: 40219 / 2014
Advocates: M. A. CHINNASAMY Vs K. SARADA DEVI

06 February 2020
Supreme Court
17 pages
CHHOTA AHIRWAR Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000238-000238 / 2011
Diary number: 2545 / 2009
Advocates: P. V. YOGESWARAN Vs C. D. SINGH

05 February 2020
Supreme Court
153 pages
D.RAGHU Vs R.BASAVESWARUDU

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-001970-001975 / 2009
Diary number: 13790 / 2005
Advocates: ABHIJIT SENGUPTA Vs V. N. RAGHUPATHY

05 February 2020
Supreme Court
25 pages
KAJAL Vs JAGDISH CHAND

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000735-000735 / 2020
Diary number: 19924 / 2019
Advocates: Charu Ambwani Vs

05 February 2020
Supreme Court
16 pages
M/S BHARAT COKING COAL LIMITED Vs SHYAM KISHORE SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-001009-001009 / 2020
Diary number: 24934 / 2019
Advocates: PARIJAT KISHORE Vs