Judgements

Showing 241 - 255 of 41947 judgements
24 January 2020
Supreme Court
21 pages
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs J.R. WILLIAM SINGH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000200-000200 / 2020
Diary number: 10130 / 2019
Advocates: PRAMOD DAYAL Vs

24 January 2020
Supreme Court
30 pages
SANJAY MARUTIRAO PATIL Vs UNION OF INDIA MINISTRY OF DEFENCE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002448-002448 / 2010
Diary number: 10318 / 2008
Advocates: VISHWAJIT SINGH Vs B. KRISHNA PRASAD

24 January 2020
Supreme Court
8 pages
SARDAR ALI KHAN Vs THE STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY HOME DEPARTMENT

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000161-000161 / 2020
Diary number: 13835 / 2018
Advocates: PRASHANT BHUSHAN Vs

24 January 2020
Supreme Court
15 pages
GURSHINDER SINGH Vs SRIRAM GENERAL INSURANCE CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: C.A. No.-000653-000653 / 2020
Diary number: 23979 / 2015
Advocates: RAHUL GUPTA Vs

24 January 2020
Supreme Court
16 pages
STATE OF KERALA Vs RAJESH

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000154-000157 / 2020
Diary number: 24163 / 2019
Advocates: G. PRAKASH Vs

24 January 2020
Supreme Court
10 pages
PRABHAKAR TEWARI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000152-000152 / 2020
Diary number: 34754 / 2019
Advocates: RISHI MALHOTRA Vs ROHIT K. SINGH

23 January 2020
Supreme Court
35 pages
THE HOME SECRETARY (PRISON) Vs H. NILOFER NISHA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000144-000144 / 2020
Diary number: 18046 / 2019
Advocates: M. YOGESH KANNA Vs

23 January 2020
Supreme Court
16 pages
GOVERNING BODY SWAMI SHRADDHANAND COLLEGE Vs AMAR NATH JHA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-000580-000580 / 2020
Diary number: 28806 / 2019
Advocates: MOHINDER JIT SINGH Vs

23 January 2020
Supreme Court
22 pages
STAR INDIA(P) LTD. Vs SOCIETY OF CATALYSTS .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-006597-006597 / 2008
Diary number: 30291 / 2008
Advocates: MANIK KARANJAWALA Vs MADHUMITA BHATTACHARJEE

23 January 2020
Supreme Court
9 pages
M/S. GRANULES INDIA LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-000593-000594 / 2020
Diary number: 31970 / 2017
Advocates: ABHIJIT SENGUPTA Vs

23 January 2020
Supreme Court
34 pages
BAJRANG LAL SHARMA Vs C.K. MATHEW .

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-000453-000454 / 2012
Diary number: 36464 / 2012
Advocates: R. C. KOHLI Vs

22 January 2020
Supreme Court
12 pages
VARADARAJAN Vs KANAKAVALLI AND ORS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-005673-005673 / 2009
Diary number: 7407 / 2008
Advocates: RAKESH K. SHARMA Vs CHIRA RANJAN ADDY

22 January 2020
Supreme Court
38 pages
MAHARASHTRA SEAMLESS LIMITED Vs PADMANABHAN VENKATESH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Case number: C.A. No.-004242 / 2019
Diary number: 14331 / 2019
Advocates: KHAITAN & CO. Vs

22 January 2020
Supreme Court
8 pages
SHYAMLAL DEVDA Vs PARIMALA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000141-000141 / 2020
Diary number: 17707 / 2019
Advocates: BALAJI SRINIVASAN Vs

22 January 2020
Supreme Court
9 pages
NAWAB Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000884-000884 / 2013
Diary number: 38520 / 2012
Advocates: SURENDER SINGH HOODA Vs JATINDER KUMAR BHATIA