Showing 18661 - 18675 of 41947 judgements
11 May 2006
Supreme Court
7 pages
SALIM AKBARALI NANJI Vs UNION OF INDIA .

Bench: B. P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-006715-006715 / 2004
Diary number: 25039 / 2003

11 May 2006
Supreme Court
8 pages
SATYA NARAIN SHUKLA Vs UNION OF INDIA .

Case number: C.A. No.-002082-002082 / 2003
Diary number: 1773 / 2003
Advocates: Vs PUNIT DUTT TYAGI

10 May 2006
Supreme Court
14 pages
T.N. GODAVARMAN THIRUMALPAD THRU.A.C. Vs ASHOK KHOT

Bench: CJI,ARIJIT PASAYAT,S.H. KAPADIA
Case number: CONMT.PET.(C) No.-000083-000083 / 2005
Diary number: 8676 / 2005
Advocates: Vs BRAJ KISHORE MISHRA

10 May 2006
Supreme Court
8 pages
UBS AG Vs STATE BANK OF PATIALA

Bench: B.P. SINGH,ALTAMAS KABIR
Case number: C.A. No.-002578-002578 / 2006
Diary number: 2948 / 2006
Advocates: ANIL KUMAR SANGAL Vs E. C. AGRAWALA

10 May 2006
Supreme Court
10 pages
G.M. TANK Vs STATE OF GUJARAT

Bench: DR. AR. LAKSHMANAN,R.V. RAVEENDRAN
Case number: C.A. No.-002582-002582 / 2006
Diary number: 4027 / 2004
Advocates: SANJAY KAPUR Vs HEMANTIKA WAHI

09 May 2006
Supreme Court
11 pages
HARIGOVIND YADAV Vs REWA SIDHI GRAMIN BANK

Bench: B N SRIKRISHNA,R V RAVEENDRAN
Case number: C.A. No.-001153-001153 / 2003
Diary number: 20369 / 2001
Advocates: Vs T. G. NARAYANAN NAIR

09 May 2006
Supreme Court
6 pages
COMMNR. OF CUSTOMS, CHENNAI Vs M/S. PENTAMEDIA GRAPHICS LTD.

Bench: ASHOK BHAN,MARKANDEY KATJU
Case number: C.A. No.-002576-002576 / 2001
Diary number: 1510 / 2001
Advocates: Vs M. P. DEVANATH

09 May 2006
Supreme Court
23 pages
M/S. CENTROTRADE MINERALS AND METALS INC. Vs HINDUSTAN COPPER LTD.

Bench: S.B. SINHA
Case number: C.A. No.-002562-002562 / 2006
Diary number: 19375 / 2004
Advocates: KARANJAWALA & CO. Vs DEBA PRASAD MUKHERJEE

09 May 2006
Supreme Court
13 pages
M/S. CENTROTRADE MINERALS AND METALS INC. Vs HINDUSTAN COPPER LTD.

Case number: C.A. No.-002562-002562 / 2006
Diary number: 19375 / 2004
Advocates: KARANJAWALA & CO. Vs DEBA PRASAD MUKHERJEE

09 May 2006
Supreme Court
3 pages
COMMNR.OF CENTRAL EXCISE& CUSTOM, MUMBAI Vs M/S. BELL GRANITO CERAMICA LTD.

Case number: C.A. No.-002728-002728 / 2001
Diary number: 1006 / 2001
Advocates: Vs BINA GUPTA

08 May 2006
Supreme Court
9 pages
HERO VINOTH(MINOR) Vs SESHAMMAL

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-004715-004715 / 2000
Diary number: 20821 / 1999
Advocates: Vs REVATHY RAGHAVAN

08 May 2006
Supreme Court
8 pages
BOARD OF THE TRUSTEES,PORT OF KOLKATA Vs EFCLON TIE-UP PVT. LTD. .

Bench: H.K. SEMA,DR. AR. LAKSHMANAN
Case number: C.A. No.-002528-002528 / 2006
Diary number: 27251 / 2004
Advocates: Vs B. K. SATIJA

08 May 2006
Supreme Court
6 pages
Vs

Case number: /
Diary number: 3 / 2398

08 May 2006
Supreme Court
6 pages
SANJAY KUMAR Vs NARINDER VERMA .

Case number: C.A. No.-005430-005434 / 2004
Diary number: 13288 / 2000
Advocates: M. C. DHINGRA Vs E. C. AGRAWALA

08 May 2006
Supreme Court
4 pages
JAYA BACHCHAN Vs UNION OF INDIA .

Case number: W.P.(C) No.-000199-000199 / 2006
Diary number: 10631 / 2006
Advocates: Vs PRATIBHA JAIN