Showing 18676 - 18690 of 41947 judgements
05 May 2006
Supreme Court
4 pages
RAM BACHAN RAI Vs RAM UDAR RAI .

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-001100-001100 / 2000
Diary number: 243 / 1996
Advocates: S. CHANDRA SHEKHAR Vs AKHILESH KUMAR PANDEY

05 May 2006
Supreme Court
4 pages
ASHOK KUMAR Vs STATE OF TAMIL NADU

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-001533-001533 / 2004
Diary number: 23295 / 2004

05 May 2006
Supreme Court
5 pages
MUNICIPAL COUNCIL, SUJANPUR Vs SURINDER KUMAR

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002474-002474 / 2006
Diary number: 15880 / 2004
Advocates: Vs ANIS AHMED KHAN

05 May 2006
Supreme Court
8 pages
N. BIRENDRA SINGH Vs L. PRIYOKUMAR SINGH .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-002126-002127 / 2001
Diary number: 5529 / 2000
Advocates: Vs S. K. BHATTACHARYA

05 May 2006
Supreme Court
2 pages
ANIL KUMAR TULSIYANI Vs STATE OF U.P.

Bench: H.K.SEMA,R.V.RAVEENDRAN
Case number: Crl.A. No.-000529-000529 / 2006
Diary number: 20025 / 2005
Advocates: Vs C. D. SINGH

05 May 2006
Supreme Court
10 pages
LT. GOVERNOR, NCT Vs VED PRAKASH @ VEDU

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000530-000530 / 2006
Diary number: 14162 / 2005
Advocates: ANIL KATIYAR Vs

05 May 2006
Supreme Court
5 pages
NAYINI NARASIMHA REDDY Vs K. LAXMAN .

Bench: S.B. SINHA
Case number: C.A. No.-002475-002475 / 2006
Diary number: 6720 / 2005
Advocates: D. MAHESH BABU Vs G. RAMAKRISHNA PRASAD

05 May 2006
Supreme Court
7 pages
SUNNY KAPOOR Vs STATE (UT OF CHANDIGARH)

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-000871-000871 / 2005
Diary number: 9052 / 2005
Advocates: Vs KAMINI JAISWAL

05 May 2006
Supreme Court
31 pages
STANDARD CHARTARD BANK Vs ANDHRA BANK FIANANCIAL SERVICES LTD.&ORS

Bench: Y.K. SABHARWAL,B. N. SRIKRISHNA,P.P. NAOLEKAR
Case number: C.A. No.-002275-002275 / 2002
Diary number: 63086 / 2002
Advocates: E. C. AGRAWALA Vs RAJIV MEHTA

05 May 2006
Supreme Court
3 pages
NAYINI NARASIMHA REDDY Vs K. LAXMAN .

Case number: C.A. No.-002475-002475 / 2006
Diary number: 6720 / 2005
Advocates: D. MAHESH BABU Vs G. RAMAKRISHNA PRASAD

05 May 2006
Supreme Court
9 pages
SEEMA ARSHAD ZAHEER Vs MUNICIPAL CORP. OF GREATER MUMBAI .

Bench: S B SINHA,R V RAVEENDRAN
Case number: SLP(C) No.-009479-009479 / 2005
Diary number: 8939 / 2005

05 May 2006
Supreme Court
2 pages
NAYINI NARASIMHA REDDY Vs K. LAXMAN .

Case number: C.A. No.-002475-002475 / 2006
Diary number: 6720 / 2005
Advocates: D. MAHESH BABU Vs G. RAMAKRISHNA PRASAD

05 May 2006
Supreme Court
3 pages
Sanjay Sitaram Khemka Vs State of Maharashtra & Ors.

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: Special Leave Petition (crl.) 4131 of 2005

04 May 2006
Supreme Court
7 pages
LIFE INSURANCE CORPN.OF INDIA Vs S. SINDHU

Case number: C.A. No.-004492-004492 / 2000
Diary number: 3256 / 2000
Advocates: A. V. RANGAM Vs A. RAGHUNATH

04 May 2006
Supreme Court
8 pages
LINGEGOWD DET.& SEC.CHAMBER PVT.LTD. Vs MYSORE KIRLOSKAR LTD.

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004494-004494 / 2000
Diary number: 18246 / 1998
Advocates: NIKHIL NAYYAR Vs SHEELA GOEL